High Courts23 Feb 2011
Nikhil Kumar Bhaumik Vs State of West Bengal and Others
Calcutta High Court · (2011) 02 CAL CK 0051
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 814 of 3,204
High Courts23 Feb 2011Allowed
HDFC Bank Ltd. Vs The State of West Bengal and Another
Calcutta High Court · (2011) 2 CALLT 227
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts23 Feb 2011Dismissed
Sk. Pear Ali Vs Serajun Nehar and another
Calcutta High Court · (2011) 3 RCR(Civil) 630 : (2011) 3 RCR(Criminal) 441
Criminal Procedure Code, 1973 (CrPC) — Section 125, 25Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts22 Feb 2011Allowed
Indian Iron and Steel Company Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 28 : (2011) 5 CHN 164 : (2011) 130 FLR 303 : (2012) 1 LLJ 83 : (2011) LLR 771
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 23Payment of Bonus Act, 1965 — Section 20
High Courts22 Feb 2011Allowed
M/s. Indian Iron and Steel Company Limited (Burnpur Works, Burnpur) Vs State of West Bengal and Others
Calcutta High Court · (2011) 130 FLR 303
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 20, 23
High Courts22 Feb 2011Allowed
Sri Gurupada Mandal Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CHN 295
West Bengal Board of Primary Education (Conduct of Service of Teachers of Primary Schools) Rules, 2001 — Rule 10, 8, 9, 9(2), 9(3)
High Courts22 Feb 2011
Sri Ashok Saha Vs Smt. Mira Shaw
Calcutta High Court · (2011) 02 CAL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts22 Feb 2011Dismissed
Shyamal Kumar Deb Vs Smt. Sushila Bala Sardar
Calcutta High Court · (2012) 1 CALLT 458
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts21 Feb 2011Allowed
Jahangir Alam Vs The State of West Bengal
Calcutta High Court · (2011) 4 CHN 621
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2), 511
High Courts21 Feb 2011Dismissed
New Globe Transport Corporation Vs Magma Shrachi Finance Ltd.
Calcutta High Court · AIR 2011 Cal 72 : (2011) 2 CHN 287
Arbitration and Conciliation Act, 1996 — Section 3, 3(1), 3(2), 31(5), 34Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114
High Courts21 Feb 2011Allowed
Smt. Padmabati Mitra Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 2 CALLT 152 : (2011) 2 CHN 239 : (2011) 129 FLR 679
High Courts21 Feb 2011Allowed
Ananda Paul Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 823
Penal Code, 1860 (IPC) — Section 201, 302, 302, 304B, 34
High Courts21 Feb 2011Dismissed
RLJ Ferro Alloys Pvt. Ltd. Vs Steel Authority of India Ltd.
Calcutta High Court · (2011) 3 CHN 708
Letters Patent Act, 1865 — Clause 12
High Courts18 Feb 2011
Technoshop Private Limited Vs Punjab and Sind Bank
Calcutta High Court · (2011) 02 CAL CK 0087
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Court Fees Act, 1970 — Section 7West Bengal Premises Tenancy Act, 1956 — Section 13
High Courts18 Feb 2011
Dr. Syamal Baran Mondal Vs CIT
Calcutta High Court · (2011) 244 CTR 631
Income Tax Act, 1961 — Section 131, 133, 143(3), 148(2), 260A
High Courts18 Feb 2011Dismissed
Deepak kr. Prahladka Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 137
Criminal Procedure Code, 1973 (CrPC) — Section 164, 178, 181(2)Oaths Act, 1969 — Section 3
High Courts18 Feb 2011Allowed
In Re: Bar Association High Court at Kolkata and Another
Calcutta High Court · (2011) 1 CALLT 518 : (2011) 4 CHN 736
High Courts18 Feb 2011Dismissed
Manikyaram Chatuspati Vs Shrimati Sikha Dev and Others
Calcutta High Court · (2011) 4 CHN 730
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts18 Feb 2011
Kankanika Mallick Vs Partha Pratim Mallick
Calcutta High Court · (2011) 02 CAL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 151, 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13