High Courts07 Oct 2024Allowed
Haru Dutta Vs Dhiraj Ali @ Md. Akash & Ors
Calcutta High Court · (2024) 10 CAL CK 0008
Kolkata Municipal Corporation Act, 1980 — Section 400(3)
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 81 of 3,388
High Courts07 Oct 2024Dismissed
Amitabha Bhattacharyya Vs State Of West Bengal And Ors
Calcutta High Court · (2024) 10 CAL CK 0007
High Courts04 Oct 2024Disposed Of
Utpal Saha Chowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0035
Limitation Act, 1963 — Section 5
High Courts04 Oct 2024Disposed Of
Prabir Halder & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0034
High Courts03 Oct 2024Disposed Of
Sk. Abdul Ahad Ali Vs State Of West Bengal And Others
Calcutta High Court · (2024) 10 CAL CK 0033
High Courts03 Oct 2024Disposed Of
Smt. Alpana Biswas Vs Calcutta Port Trust & Ors.
Calcutta High Court · (2024) 10 CAL CK 0032
Evidence Act, 1872 — Section 114
High Courts03 Oct 2024Disposed Of
Shri Balaji Udhyog Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0031
Central Goods and Services Tax Act, 2017 — Section 73, 107
High Courts03 Oct 2024Disposed Of
Sanghamitra Sarkar Vs State Of West Bengal And Others
Calcutta High Court · (2024) 10 CAL CK 0029
High Courts03 Oct 2024Disposed Of
Dr. Aniruddha Mitra Vs State Of West Bengal And Others
Calcutta High Court · (2024) 10 CAL CK 0028
High Courts03 Oct 2024Dismissed
Shri Dinesh Kumar Goyal Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0027
Constitution of India, 1950 — Article 226
High Courts03 Oct 2024Dismissed
Ismail Mondal & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0026
West Bengal Panchayat Act, 1973 — Section 73
High Courts03 Oct 2024Dismissed
Subodh Pramanik Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0025
High Courts03 Oct 2024Dismissed
Ramesh Chandra Singh Vs Assistant Director, Enforcement Directorate, Government of India & Ors
Calcutta High Court · (2024) 10 CAL CK 0024
Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Prevention of Money Laundering Act, 2002 — Section 3, 5(1), 17(4), 8(4)
High Courts01 Oct 2024Disposed Of
Subhankar Ghosh Vs Director General & Inspector General of Police West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 144(2)Indian Penal Code, 1860 — Section 186, 188, 420, 506
High Courts01 Oct 2024Disposed Of
Big Bull Trader Pvt. Ltd.Vs Assistant Commissioner of State Tax, Howrah & Kadamtala Charge & Ors
Calcutta High Court · (2024) 10 CAL CK 0022
High Courts01 Oct 2024Disposed Of
Smt. Reena Pal Educational Trust Vs Indian Centre for Advancement of Research and Education
Calcutta High Court · (2024) 10 CAL CK 0021
Arbitration and Conciliation Act, 1996 — Section 34Commercial Courts Act, 2015 — Section 2(i), 2(1)(c), 2(1)(x)
High Courts01 Oct 2024Disposed Of
Plasto Eltronics Pvt. Ltd. represented by its Directors Mr.Swarochi S. Ghuwelewala & Ors Vs Sampat Devi Shaw & Ors
Calcutta High Court · (2024) 10 CAL CK 0020
Code of Civil Procedure, 1908 — Order 22 Rule 4West Bengal Premises Tenancy Act, 1997 — Section 2(g)
High Courts01 Oct 2024Disposed Of
National Insurance Company Limited Vs Sri Palash Prasun Giri & Anr
Calcutta High Court · (2024) 10 CAL CK 0019
Motor Vehicles Act, 1988 — Section 166
High Courts01 Oct 2024Allowed
Dilip Kumar Banerjee @ Dilip Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0018
High Courts01 Oct 2024Dismissed
Milani Kandar Bisai Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0017