High Courts17 Mar 2011
Lafarge India (P) Ltd. Vs Madan Lal Agarwal
Calcutta High Court · (2011) 3 CHN 628
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 808 of 3,204
High Courts17 Mar 2011Allowed
Sunil Kumar Ghose Vs Smt. Sunita Roja and Others being legal heirs and representatives of Amar Chand @ Chandan Roja
Calcutta High Court · (2011) 03 CAL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Evidence Act, 1872 — Section 35, 74(1), 81Representation of the People Act, 1950 — Section 21
High Courts17 Mar 2011Partly Allowed
J.K. Industries Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2011) 241 CTR 166 : (2011) 333 ITR 170
Income Tax Act, 1961 — Section 260A, 30, 36, 37
High Courts17 Mar 2011
Sushil Kumar Biswas Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 756
High Courts17 Mar 2011
Bagoria Udyog Vs Commissioner of Income Tax
Calcutta High Court · (2011) 244 CTR 339 : (2011) 334 ITR 280 : (2011) 201 TAXMAN 70
High Courts17 Mar 2011Partly Allowed
Commissioner of Income Tax Vs Oberoi Hotels(P) Ltd.
Calcutta High Court · (2011) 4 CHN 552 : (2011) 334 ITR 293 : (2011) 198 TAXMAN 310
Income Tax Act, 1961 — Section 35D
High Courts17 Mar 2011
Bangani Leafin Private Ltd. Vs Sovana Sinha Roy and Others
Calcutta High Court · (2011) 3 CHN 383
High Courts17 Mar 2011
Bagoria Udyog Vs Commissioner of Income Tax, Kol-XVI
Calcutta High Court · (2011) 12 TAXMAN 396
High Courts16 Mar 2011Dismissed
Shri Zaki Ahmed Vs Shri Ram Chander and Others
Calcutta High Court · (2011) 03 CAL CK 0158
High Courts16 Mar 2011Dismissed
Shri T. Wajith and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 03 CAL CK 0157
Constitution of India, 1950 — Article 226
High Courts16 Mar 2011
Andaman Wood Products (India) Pvt. Ltd. Vs The Union of India (UOI) and Others
Calcutta High Court · (2011) 03 CAL CK 0145
High Courts16 Mar 2011
Madan Pal Singh Vs The Union of India (UOI) and Others
Calcutta High Court · (2011) 03 CAL CK 0093
Constitution of India, 1950 — Article 21, 226Industrial Disputes Act, 1947 — Section 2(A)
High Courts16 Mar 2011Allowed
Nonigopal Mondal and Others Vs The State of West Bengal
Calcutta High Court · (2011) 5 CHN 528
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 483Penal Code, 1860 (IPC) — Section 147, 323, 379, 447, 448
High Courts16 Mar 2011Dismissed
Joynal Abedin Sk. and Others Vs The State of West Bengal
Calcutta High Court · (2011) 03 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 302, 34
High Courts16 Mar 2011Dismissed
Anisur Rahman Vs Md. Safiur Rahaman
Calcutta High Court · (2011) 3 CHN 369
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A
High Courts15 Mar 2011Allowed
Ziaul Haque Vs Narul Islam and Others
Calcutta High Court · (2011) 03 CAL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts15 Mar 2011Allowed
Namita Bhattacherjee (dead) and Another Vs Rajendra Prosad Gupta (dead) and Others
Calcutta High Court · (2011) 03 CAL CK 0139
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Mar 2011Dismissed
Smt. Anima Dhar and Others Vs Sri Banshi Dar Ghosh
Calcutta High Court · (2011) 03 CAL CK 0133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Mar 2011
Brigadier Prabir Kumar Sanyal Vs Mohsena Chowdhury
Calcutta High Court · (2011) 03 CAL CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 197(2), 200, 66Penal Code, 1860 (IPC) — Section 114, 427, 441, 499, 500Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7, 7(3)
High Courts15 Mar 2011Dismissed
Haridar Sarkar (dead) and Others Vs Jitendranath Ghosh
Calcutta High Court · (2011) 03 CAL CK 0126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115(A)West Bengal Land Reforms Act, 1955 — Section 8