Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Registration Act, 1908 — Section 17

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High Courts22 Mar 2011Allowed

Fort William Industries Ltd. (In Liquidation) Vs The Official Liquidator and Others Kero Rajendra Monolithics Limited ( In Liquidation) Vs The Official Liquidator, High court

Calcutta High Court · (2011) 4 CHN 405

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Registration Act, 1908 — Section 17

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High Courts22 Mar 2011

In Re: Basanti Cotton Mills (1998) Private Limited

Calcutta High Court · (2011) 2 CHN 896 : (2011) 163 CompCas 243 : (2011) 2 CompLJ 554 : (2011) 107 SCL 141

Companies Act, 1956 — Section 560, 560(6)

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High Courts22 Mar 2011Dismissed

Rajib Nandy Vs Sohagi Dutta

Calcutta High Court · (2011) 03 CAL CK 0032

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 34

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High Courts22 Mar 2011Dismissed

UCO Bank Vs Jaglal Ram

Calcutta High Court · (2011) 4 CHN 715

Constitution of India, 1950 — Article 12, 14, 21Evidence Act, 1872 — Section 106

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High Courts21 Mar 2011

AI Champdany Industries Ltd. Vs Blancatex AG and Others In Re: Aldgate International SA and Others and In Re: Blancatex AG and Others Aldgate Internatioal SA Vs AI Champdany Industries Ltd. and Others

Calcutta High Court · (2011) 164 CompCas 122

Companies Act, 1956 — Section 163, 17, 193, 196, 197Criminal Procedure Code, 1973 (CrPC) — Section 195Evidence Act, 1872 — Section 65, 66

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High Courts21 Mar 2011

AI Champ any Industries Limited Vs Blanketed A.G. and Others Aldgate International S.A. Vs AI Champ any Industries Limited and Others

Calcutta High Court · (2011) 3 CHN 399 : (2011) 164 CompCas 122 : (2011) 4 CompLJ 101

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 16Companies (Court) Rules, 1959 — Rule 6Companies Act, 1956 — Section 163, 17, 196, 197, 209

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High Courts21 Mar 2011Allowed

Swapan Kumar Patra Vs Hirak Nath Sount and Others

Calcutta High Court · (2011) 03 CAL CK 0051

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts21 Mar 2011Allowed

Magma Fincorp Ltd. Vs AHK Earth Movers and Financial Services and Others

Calcutta High Court · AIR 2011 Cal 152 : (2011) 3 CHN 28

Arbitration and Conciliation Act, 1996 — Section 4, 9Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts18 Mar 2011Dismissed

Kishwar Jahan and Another Vs The State of West Bengal and Others

Calcutta High Court · (2011) 03 CAL CK 0159

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 120B, 173, 197, 209, 216Penal Code, 1860 (IPC) — Section 120(B), 161, 164, 306, 506

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High Courts18 Mar 2011Allowed