COURT ARCHIVE

Calcutta High Court judgments

67,738 judgments · page 8 of 3,387

High Courts18 Sept 2026Allowed

Anil Barui Vs State Of West Bengal & Anr.

Calcutta High Court · (2026) 09 CAL CK 2626

Indian Penal Code, 1860-Section 323, 324, 326, 319Code of Criminal Procedure, 1973-Section 156(3), 154(1), 154(3), 161, 162, 401, 482, 313, 428Indian Evidence Act, 1872-Section 101, 102, 103

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High Courts18 Sept 2026Dismissed

Al-Haj Moulana Syed Misbahul Arefin Vs Chowdhury Mohammed Abu Jafar Alam @ Halim Chowdhury & Ors.

Calcutta High Court · (2026) 09 CAL CK 2628

Bengal Wakf Act, 1934Wakf Act, 1995-Section 89, 90Civil Procedure Code, 1908-Order VII Rule 7, I Rule 8, Section 115, XXXXI

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High Courts18 Sept 2026

Sri Sitangshu Dhara Vs Sk. Mahasin Ali & Ors.

Calcutta High Court · (2026) 09 CAL CK 2629

Code of Civil Procedure-Order XXXIX Rule 4

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High Courts18 Sept 2026

Yasmin Khalique & Ors. Vs Mukhtar Alam & Ors.

Calcutta High Court · (2026) 09 CAL CK 2630

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High Courts18 Sept 2026

Biplab Ghosh Vs The State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2631

Constitution of India-Article 226

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High Courts18 Sept 2026Dismissed

Jay Prakaash Sarda & Anr. Vs Kanchan Kumar Choudhury & Anr.

Calcutta High Court · (2026) 09 CAL CK 5428

Code of Civil Procedure-Order XLI Rule 11, XLI Rule 27

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High Courts18 Sept 2026

Sanjoy Paul Vs Ayodhya Prasad & Anr.

Calcutta High Court · (2026) 09 CAL CK 2632

Constitution of India-Article 227West Bengal Premises Tenancy Act, 1997-Sections 7(1), 7(2), 7(3), 6CPC-Order 5 Rule 9, Section 151

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High Courts18 Sept 2026

Prahlad Roy @ Prahalad Roy Vs The Sate Of West Bengal & Anr.

Calcutta High Court · 2024 INSC 626

Indian Penal Code, 1860-Section 420, 406, 120BCr.P.C-Section 41A

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High Courts18 Sept 2026

Satya Narayan Jaiswal Vs Rajiv Ghosh

Calcutta High Court · (2026) 09 CAL CK 2637

West Bengal Premises Tenancy Act, 1997-Section 2(g)Code of Civil Procedure-Order XXXIX Rule 10

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High Courts17 Sept 2026

United Air Express Vs Sanjay Kumar Agarwal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2966

Micro, Small and Medium Enterprise Development Act, 2006Constitution of India-Article 226General Financial Rules, 2017-Rule 149

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High Courts17 Sept 2026Dismissed

Dwijen Mondal & Anr. Vs The State Of West Bengal

Calcutta High Court · (2026) 09 CAL CK 2349

Indian Penal Code-Section 302, 34Explosive Substances Act-Section 3, 4Evidence Act-Section 134

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High Courts17 Sept 2026Dismissed

Somnath Giri & Ors. Vs The Union Of India & Ors.

Calcutta High Court · (2026) 09 CAL CK 2361

Kolkata Port Trust Employees' (Recruitment, Seniority and Promotion) Regulations, 2013-Regulation 28Constitution of India-Articles 14, 16, 309

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High Courts17 Sept 2026Disposed Of

Lansdowne Market Babsayee Samity & Anr. Vs The Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2026) 09 CAL CK 2346

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High Courts17 Sept 2026Disposed Of

Professor Nilotpal Ghosh & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2345

Constitution of India-Articles 14, 16Right to Information Act, 2005Bidhan Chandra Krishi Vishwavidyalaya Act, 1974

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High Courts17 Sept 2026Allowed

CNI Girls Primary School Vs State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2344

Right of Children to Free and Compulsory Education Act, 2009-Schedule, Clause 1(a)

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High Courts17 Sept 2026Allowed

Subrata Chowdhury @ Subrata Chowdhuri Vs State Of West Bengal & Anr.

Calcutta High Court · (2026) 09 CAL CK 2343

Code of Criminal Procedure, 1973-Section 401, 482, 161, 91, 41AIndian Penal Code, 1860-Section 420, 406, 34, 415, 405

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High Courts17 Sept 2026

Anil Jain & Anr. Vs Mina Jain & Ors.

Calcutta High Court · (2026) 09 CAL CK 2342

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High Courts17 Sept 2026Disposed Of

Smt. Aparna Das & Anr. Vs The State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2341

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 56, 57 and 58, 3, 2(14), Chapter V, Chapter VIAdoption Regulations, 2022Hindu Adoptions and Maintenance Act, 1956

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High Courts17 Sept 2026

Asit Mazumder Vs The State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2340

Constitution of India-Article 19(1)(b), 13, Part III

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High Courts17 Sept 2026

Debasish Das Vs The State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 2339

Constitution of India-Article 14

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