COURT ARCHIVE

Calcutta High Court judgments

64,078 judgments · page 781 of 3,204

High Courts02 Aug 2011Allowed

Pradip Kumar Malhotra Vs Commissioner of Income Tax

Calcutta High Court · (2012) 246 CTR 493 : (2011) 338 ITR 538 : (2011) 203 TAXMAN 110

Companies Act, 1956 — Section 77AIncome Tax Act, 1961 — Section 10(3), 115O, 2(22), 250(1), 260A

High Courts02 Aug 2011

Tapan Das Vs Perfect Ice Private Limited

Calcutta High Court · (2012) 5 CHN 487

Industrial Disputes (West Bengal Second Amendment) Act, 1980 — Section 2, 5

High Courts01 Aug 2011Dismissed

Sri Parbati Chorone Roquitte Vs Sri Anil Chorone Roquittee and Others

Calcutta High Court · (2011) 08 CAL CK 0097

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17

High Courts01 Aug 2011Allowed

Uttam Kumar Roy and Others Vs Partha Naskar and Others

Calcutta High Court · (2011) 08 CAL CK 0090

High Courts01 Aug 2011

ICICI Bank Ltd. Vs Arambagh Hatcheries Ltd.

Calcutta High Court · (2011) 167 CompCas 40 : (2011) 109 SCL 434

High Courts01 Aug 2011

Director of Income Tax (International Taxation) Kolkata Vs Income Tax Settlement Commissioner, Additional Bench, Kolkata and Another

Calcutta High Court · (2012) 1 CALLT 309

Finance Act, 2010 — Section 147, 245A, 254, 263, 264Income Tax Act, 1961 — Section 143, 143(2), 144, 147, 148

High Courts29 Jul 2011Allowed

Sona Acharjee Vs State of West Bengal

Calcutta High Court · (2012) 5 CHN 381

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 34

High Courts29 Jul 2011

Anupama Roy and Others Vs Minu Karmakar

Calcutta High Court · (2011) 07 CAL CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 411, 482Penal Code, 1860 (IPC) — Section 323, 34, 352

High Courts29 Jul 2011

Shin Satellite Public Company Limited Vs ATN International Limited

Calcutta High Court · (2011) 109 SCL 1

Companies Act, 1956 — Section 433, 434, 439

High Courts29 Jul 2011Allowed

Kashmir Sk. @ Sk. Kashmir Vs The State of West Bengal

Calcutta High Court · (2011) 07 CAL CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 77Penal Code, 1860 (IPC) — Section 376, 493, 90

High Courts29 Jul 2011Allowed

Kavita Phumbhra Vs Commissioner of Customs (Port)

Calcutta High Court · (2011) 4 CHN 663 : (2012) 276 ELT 37

Customs Act, 1962 — Section 111, 112, 122, 124, 128Penal Code, 1860 (IPC) — Section 292

High Courts29 Jul 2011

National Stock Exchange of India Ltd. and Another etc. Vs The State of West Bengal and Another etc.

Calcutta High Court · (2011) CriLJ 4778

Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 245(2), 397Penal Code, 1860 (IPC) — Section 34, 405, 406, 406, 511Securities Contracts (Regulation) Act, 1956 — Section 11(1), 2, 29, 4

High Courts29 Jul 2011

Madan Das Vs Lt. Governor and Others Simachalam Vs Union of India (UOI) and Others G. Veera Kumar Vs IOC Ltd. and Others Smt. Arati Das Vs The Collector, L.A.

Calcutta High Court · AIR 2011 Cal 168 : (2011) 4 CHN 220 : (2011) 6 CTC 241 : (2012) 1 JCR 246

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 100A, 114, 122Constitution of India, 1950 — Article 226, 227

High Courts29 Jul 2011Dismissed

Amalendu Bikash Saha and Ors Vs Smt. Kalyani Saha and Others

Calcutta High Court · (2011) 07 CAL CK 0027

Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 23

High Courts29 Jul 2011

Bidyut Dutta Vs The State of West Bengal and Others

Calcutta High Court · (2011) 07 CAL CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482, 483Negotiable Instruments Act, 1881 (NI) — Section 138, 141

High Courts29 Jul 2011Dismissed

Sunil Kumar Mukherjee Vs Krishna Kumar Bhattacharya

Calcutta High Court · (2011) 07 CAL CK 0022

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 122, 24Limitation Act, 1963 — Section 5

High Courts29 Jul 2011

Jayabati Paul Vs Namita Singh

Calcutta High Court · (2012) 3 CHN 442

Partition Act, 1893 — Section 4

High Courts29 Jul 2011

Narayan Chandra Laha Vs Ram Surat Singh

Calcutta High Court · (2011) 5 CHN 543

Civil Procedure Code, 1908 (CPC) — Section 15, 20, 21

High Courts29 Jul 2011Dismissed

Dibakar Bhandari Vs Nakul Manna and Others

Calcutta High Court · (2012) 2 CHN 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(2), Order 21 Rule 34(2), 99

High Courts29 Jul 2011

Ravi Udyog Pvt. Ltd. Vs S.G. Projects Ltd.

Calcutta High Court · (2012) 4 CHN 236