COURT ARCHIVE

Calcutta High Court judgments

64,078 judgments · page 779 of 3,204

High Courts05 Aug 2011Dismissed

Rabbani Begum Vs Zarina Bibi

Calcutta High Court · (2011) 5 CHN 171

High Courts05 Aug 2011Allowed

Tapasi Pati (Panda) Vs The State of West Bengal and Others

Calcutta High Court · (2011) 08 CAL CK 0061

Constitution of India, 1950 — Article 226

High Courts05 Aug 2011Dismissed

Shri R. Karuppaiah Vs Smt. S. Ratnamaniamma and Another

Calcutta High Court · (2011) 08 CAL CK 0048

Motor Vehicles Act, 1988 — Section 168

High Courts05 Aug 2011

Hindustan Unilever Ltd. Vs Procter and Gamble Home Products Ltd.

Calcutta High Court · (2012) 1 CHN 607

Constitution of India, 1950 — Article 134, 136, 215Contempt of Courts Act, 1971 — Section 17, 19, 19(1), 20, 23

High Courts05 Aug 2011Dismissed

Debasis Mukherjee Vs State of West Bengal and Others

Calcutta High Court · (2012) 3 CHN 51 : (2011) 131 FLR 451

High Courts05 Aug 2011

BKB Transport (P) Limited Vs Damodar Valley Corporation

Calcutta High Court · (2012) 1 CHN 105

Damodar Valley Corporation Act, 1948 — Section 4, 48Environment (Protection) Act, 1986 — Section 2, 8, 8(1)

High Courts04 Aug 2011

Birla Corporation Ltd. Vs Birla Education Trust and Others

Calcutta High Court · (2011) 166 CompCas 647 : (2011) 4 CompLJ 334 : (2011) 109 SCL 420

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Companies Act, 1956 — Section 10F, 235, 237, 247, 250

High Courts04 Aug 2011

M.D. Daniyal and Another Vs State of West Bengal and Others

Calcutta High Court · (2011) 08 CAL CK 0177

High Courts04 Aug 2011

Sri Bimal Kumar Nopany Vs Sri Akhil Chandra Moitra and Another

Calcutta High Court · (2011) 08 CAL CK 0133

Transfer of Property Act, 1882 — Section 114

High Courts04 Aug 2011Allowed

Sri Anupam Das Vs Sri Tarun Kumar Banerjee

Calcutta High Court · (2011) 08 CAL CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144(2)

High Courts04 Aug 2011Dismissed

Smt. Sukti Gupta and Another Vs Sri Amit Sen and Others

Calcutta High Court · (2011) 08 CAL CK 0092

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17, Order 6 Rule 17

High Courts04 Aug 2011

Dabiruddin Vs West Bengal Board of Madrasah Education and Others

Calcutta High Court · (2011) 08 CAL CK 0091

High Courts04 Aug 2011Allowed

Gour Chandra Jana Vs Director of School Education (W.B.) and Others

Calcutta High Court · (2011) 08 CAL CK 0057

High Courts04 Aug 2011Dismissed

Saha Distributors Vs B.M. Paul Chowdhury and Co. P. Ltd.

Calcutta High Court · (2012) 1 CALLT 177

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11West Bengal Government Land (Regulation of Transfer) Act, 1993 — Section 21West Bengal Premises Tenancy Act, 1956 — Section 20

High Courts04 Aug 2011

IAG Co. Ltd. Vs Lakshmi Float Glass Ltd.

Calcutta High Court · (2012) 1 CHN 583 : (2012) 174 CompCas 442 : (2011) 109 SCL 429

High Courts04 Aug 2011Allowed

Dinesh Kumar Soni Vs Santosh Singh and Others

Calcutta High Court · (2011) 08 CAL CK 0031

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts04 Aug 2011Dismissed

Sm. Minu Rani Maity Vs Smt. Nibedita Das and Others

Calcutta High Court · (2011) 08 CAL CK 0025

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts03 Aug 2011Dismissed

Siba Prasad Chakraborty Vs National Insurance Corporation of India and Others

Calcutta High Court · (2011) 131 FLR 464

Constitution of India, 1950 — Article 2, 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 21, 25, 3, 4

High Courts03 Aug 2011

State of West Bengal Vs Nanda Bauri

Calcutta High Court · (2012) 3 CHN 333

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324

High Courts03 Aug 2011Allowed

Radha Krishna Chakraborty Vs State of West Bengal

Calcutta High Court · (2012) 2 CHN 704

West Bengal Land Reforms Act, 1955 — Section 49, 50, 50(1), 51A, 54