High Courts21 Nov 2011

In Re: Nimai Kalindi

Calcutta High Court · (2012) 1 CHN 650

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)Penal Code, 1860 (IPC) — Section 354, 376
High Courts14 Nov 2011Allowed

Swapan Kumar Sen Vs Asit Kumar Mondal and Others

Calcutta High Court · (2011) 11 CAL CK 0047

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 4, Order 14 Rule 2, 115, 115AWest Bengal Land Reforms (Amendment) Act, 1972 — Section 7West Bengal Land Reforms Act, 1955 — Section 10, 5(5), 8, 9