High Courts30 Nov 2011Allowed
Nilabha Bhaduri Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 132
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401, 482Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 760 of 3,203
High Courts30 Nov 2011
Saila Dholey Vs Union of India and Others
Calcutta High Court · (2011) 11 CAL CK 0014
High Courts30 Nov 2011Dismissed
Union of India and Others Vs Vikash Kumar Mishra
Calcutta High Court · (2011) 11 CAL CK 0013
High Courts30 Nov 2011Dismissed
Sri Gopal Bhattacharjee Vs Sri Dwijen Kumar Roy and Another
Calcutta High Court · (2011) 11 CAL CK 0009
Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 65
High Courts30 Nov 2011Dismissed
Uttam Das Vs Smt. Rakhi Roy and Others
Calcutta High Court · (2011) 11 CAL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 7, 8
High Courts30 Nov 2011Dismissed
Salehar Bibi and Others being legal representatives of Sk. Meser Ali @ Sk. Macher Ali (dead) Vs Bhabani Prasad Chattopadhyay and Others being legal representatives of Karunamay Chatterjee (dead)
Calcutta High Court · (2011) 11 CAL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts29 Nov 2011
Ferhana Begum Vs State of West Bengal and Others
Calcutta High Court · (2011) 11 CAL CK 0080
Constitution of India, 1950 — Article 226
High Courts29 Nov 2011Dismissed
In Re: Dr. Partha Bhattacharya and Dr. Jati Ranjan Banik
Calcutta High Court · (2012) 2 CHN 750
Companies Act, 1956 — Section 633, 633(2)
High Courts29 Nov 2011Dismissed
Rahul Purkayastha Vs Smt. Chaitali Purkayastha
Calcutta High Court · (2011) 11 CAL CK 0061
Hindu Marriage Act, 1955 — Section 24
High Courts29 Nov 2011Dismissed
Rahul Maheshwari Vs Sheila Guha Rajeev Maheshwari and Others Vs Susan Reuben and Another
Calcutta High Court · (2012) 2 CHN 752
Arbitration and Conciliation Act, 1996 — Section 9Official Trustees Act, 1913 — Section 25
High Courts29 Nov 2011Dismissed
Sumitra Mukherjee Vs Director of Local Bodies, West Bengal
Calcutta High Court · (2011) 5 CHN 468
High Courts29 Nov 2011Dismissed
Prabhat Ch. Karmakar and Others Vs Sri Rabin Karmakar @ Rabin Chandra Karmakar
Calcutta High Court · (2011) 11 CAL CK 0010
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 21, 96
High Courts29 Nov 2011
In Re: Steel Products Ltd. and Savita Rani Agarwal
Calcutta High Court · (2012) 2 CHN 801
High Courts28 Nov 2011Dismissed
Sabitri Rana Vs Mousumi Pramanik and Others
Calcutta High Court · (2012) 5 CHN 699
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 151Constitution of India, 1950 — Article 227
High Courts28 Nov 2011Dismissed
Swapan Kumar Dey Vs Smt. Arati Nandy
Calcutta High Court · (2011) 11 CAL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 144(2)Transfer of Property Act, 1882 — Section 111
High Courts28 Nov 2011Allowed
Asim Das Vs Ram Niranjan Dhanuka and Others
Calcutta High Court · (2012) 5 CHN 649 : (2012) ELR 376
Constitution of India, 1950 — Article 227Electricity Act, 2003 — Section 42, 43
High Courts28 Nov 2011Allowed
Sri Nanda Dulal Bhattacharjee Vs Sri Gopal Chandra Das
Calcutta High Court · (2012) 1 CALLT 198 : (2012) 3 CHN 698
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 39(14)
High Courts28 Nov 2011
Sri Anindya Dasgupta and Ant. Vs Debasish Baisya and Others
Calcutta High Court · (2012) 4 CHN 199
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 55, 56, 58, 59
High Courts28 Nov 2011Dismissed
Tahira Zameer @ Nasima and Others Vs Shahani Rahman @ ors.
Calcutta High Court · (2011) 11 CAL CK 0017
Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 — Section 11, 21Waqf Act, 1995 — Section 85