COURT ARCHIVE

Calcutta High Court judgments

64,049 judgments · page 753 of 3,203

High Courts10 Jan 2012

Adwait''ya Bera and Ors Vs State of West Bengal and Ors

Calcutta High Court · (2012) 01 CAL CK 0030

Constitution of India, 1950 — Article 14, 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4, 4(1), 4(2), 4(4)West Bengal Primary School Teachers Recruitment Rules, 2001 — Rule 8

High Courts10 Jan 2012Allowed

Santanu Naskar and Others Vs The State of West Bengal and Others

Calcutta High Court · (2012) 01 CAL CK 0026

Constitution of India, 1950 — Article 14, 16West Bengal Primary School Teachers Recruitment Rules, 2001 — Rule 8, 9

High Courts10 Jan 2012Dismissed

Satish Chandra Das Vs Union of India and Ors

Calcutta High Court · (2012) 01 CAL CK 0023

High Courts09 Jan 2012Allowed

New India Assurance Co. Ltd. Vs Shankar Ghata

Calcutta High Court · (2012) 4 CHN 76

Revenue Recovery Act, 1890 — Section 5

High Courts09 Jan 2012

J. Krishna Kumar Vs M/s Fahim Trading Company and Others

Calcutta High Court · (2012) 01 CAL CK 0032

Constitution of India, 1950 — Article 14

High Courts09 Jan 2012

Dev Prasad Sarker Vs State of West Bengal

Calcutta High Court · (2012) 2 CHN 644

High Courts09 Jan 2012Allowed

Prameshwar Prasad Vs Mahanth Jha

Calcutta High Court · (2012) 5 CHN 553

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28West Bengal Premises Tenancy Act, 1956 — Section 17, 17(3), 17(4)

High Courts06 Jan 2012

Biplab Mitra Vs Prasanta Kumar Majumdar and Others

Calcutta High Court · (2012) 1 CALLT 321

High Courts06 Jan 2012

Chhutu Singh Thakur Vs State of West Bengal

Calcutta High Court · (2012) 01 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315(1)Penal Code, 1860 (IPC) — Section 302

High Courts05 Jan 2012Dismissed

Sri Biswajit Das and Ors Vs Smt. Ruma Barh and Ors

Calcutta High Court · (2012) 5 CHN 536

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 26 Rule 9, Order 7 Rule 11

High Courts05 Jan 2012

PCM Tea Processing Private Limited and Another Vs Assistant Commissioner, Commercial Taxes and Others

Calcutta High Court · (2013) 63 VST 288

West Bengal Value Added Tax Act, 2003 — Section 118, 18

High Courts04 Jan 2012

Subhasis Naskar Vs The State of West Bengal and Others

Calcutta High Court · (2012) 2 CALLT 282 : (2012) 4 CHN 372

High Courts04 Jan 2012

Goutam Bhowmick alias Bhuiya Vs Shrimati Sabitri Bhuiya

Calcutta High Court · AIR 2012 Cal 57 : (2012) 2 CHN 250 : (2012) 2 CHN 21

Succession Act, 1925 — Section 63

High Courts04 Jan 2012

Union of India and Others Vs Nirmal Kumar Sardar

Calcutta High Court · (2012) 01 CAL CK 0061

Administrative Tribunals Act, 1985 — Section 19

High Courts04 Jan 2012Dismissed

Ejajul Haque and Others Vs Tapas Kumar Das and Others

Calcutta High Court · (2012) 01 CAL CK 0054

High Courts04 Jan 2012Dismissed

Mr. Jakir Hossain and Another Vs Shiv Kumar Shakarrao Thakur and Others

Calcutta High Court · (2012) 01 CAL CK 0044

High Courts04 Jan 2012Allowed

Sri Amitava Das Vs Shrimati Mousumi Das

Calcutta High Court · AIR 2012 Cal 63 : (2012) 2 CHN 15 : (2012) CriLJ 866 : (2012) 2 DMC 355

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A

High Courts04 Jan 2012

The Manager, HDFC Bank Ltd. Vs Sk. Sahedul Haque

Calcutta High Court · (2012) 1 CALLT 285 : (2012) 4 CHN 472

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 21

High Courts04 Jan 2012Dismissed

Dibya Sundar Ghosh Vs Sibu Kangsabanik

Calcutta High Court · (2012) 2 CHN 648

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2)

High Courts03 Jan 2012Dismissed

Shri Suraj Rajak @ Dhobi and Others Vs Sri Jambulal Dhobi and Another

Calcutta High Court · (2012) 2 CALLT 128

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 97, Order 21 Rule 99, 151