High Courts17 Jan 2012Dismissed
Haradhan Mahato Vs The State of West Bengal and Another
Calcutta High Court · (2012) 01 CAL CK 0047
Constitution of India, 1950 — Article 14, 16, 226, 39
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 752 of 3,203
High Courts17 Jan 2012Dismissed
Kesharshyam Construction (P) Ltd., and Ors Vs Comfort (India) Limited and Ors
Calcutta High Court · (2012) 1 CALLT 445 : (2012) 5 CHN 470
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Article 54
High Courts17 Jan 2012Allowed
Smt. Angurbala Maity and Another Vs State of West Bengal and Others
Calcutta High Court · (2012) 2 CALLT 16 : (2012) 2 CHN 429
Constitution of India, 1950 — Article 14, 16
High Courts17 Jan 2012Dismissed
Mousumi Bose (Bandyopadhyay) Vs The West Bengal State Co-Operative Bank Ltd. and Others
Calcutta High Court · (2012) 3 CALLT 544 : (2012) 2 CALLT 113 : (2012) 3 CHN 345
Constitution of India, 1950 — Article 12, 226
High Courts17 Jan 2012Allowed
Arun Kumar Hazra Vs The State of West Bengal and Others
Calcutta High Court · (2012) 133 FLR 170
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Article 15(5)Constitution of India, 1950 — Article 12West Bengal Primary Education, (Conduct of Services of Teachers of Primary Schools) Rules 2001 — Rule 9
High Courts16 Jan 2012Allowed
Hindustan Petroleum Corporation Ltd. Vs Barun Sankar Chatterjee
Calcutta High Court · AIR 2012 Cal 255 : (2012) 3 CHN 160
Arbitration and Conciliation Act, 1996 — Section 2(e), 34, 42, 9Constitution of India, 1950 — Article 227
High Courts16 Jan 2012Allowed
Doli Karmakar Vs Ranjan Kumar Sadhukhan
Calcutta High Court · (2012) 3 CHN 350
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts14 Jan 2012Dismissed
Fortune Multi Trader Vs Everett Travel Traders
Calcutta High Court · (2013) 1 JCC 79
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326, 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 142(a), 143Penal Code, 1860 (IPC) — Section 11
High Courts13 Jan 2012
Sukumar Roy Vs Narendra Deo Dubey
Calcutta High Court · (2012) 3 BC 189 : (2012) 1 CALLT 640
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 7 Rule 11Negotiable Instruments Act, 1881 (NI) — Section 133, 138Specific Relief Act, 1963 — Section 41
High Courts13 Jan 2012Allowed
Debnath Chakraborty Vs Union of India and Others
Calcutta High Court · (2012) 133 FLR 187 : (2012) 3 LLJ 231 : (2012) LLR 425
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2, 25B, 25F
High Courts13 Jan 2012Dismissed
Bharat Kumar Amritlal Sayani and Another Vs Jayantilal Kalidas Sayani and Others
Calcutta High Court · (2012) 1 CALLT 234 : (2012) 3 CHN 92
Registration Act, 1908 — Section 23, 27, 32Succession Act, 1925 — Section 281, 283, 63Supreme Court of Judicature (Consolidation) Act, 1925 — Section 175
High Courts13 Jan 2012Allowed
Sri Samarendra Prasad Bhowmick and Another Vs Sri Shyamalendra Prasad Bhowmick and Others
Calcutta High Court · (2012) 2 CALLT 669
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17, 151, 152, 153
High Courts13 Jan 2012Allowed
Chunilal Nanda Vs The State of West Bengal and Others
Calcutta High Court · (2012) 1 CALLT 683 : (2012) 132 FLR 933
Constitution of India, 1950 — Article 12, 226
High Courts13 Jan 2012Allowed
Smt. Tarulata Mahanta Vs Sri Haripada Sarkar
Calcutta High Court · (2012) 1 CALLT 671 : (2012) 5 CHN 239
West Bengal Land Reforms Act, 1955 — Section 8
High Courts11 Jan 2012
Bandana Hazra and Ors Vs Smt. Mahua Hazra And Others Etc. Etc.
Calcutta High Court · (2012) 2 CHN 108 : (2012) 3 Crimes 439
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2(Q)
High Courts11 Jan 2012Dismissed
Keshab Chandra Saha Vs United Commercial Bank and Others
Calcutta High Court · (2012) 1 CALLT 269 : (2012) 2 CHN 683 : (2012) 133 FLR 546 : (2012) 3 LLJ 47 : (2012) LLR 362
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts11 Jan 2012Dismissed
Terai Tea Company Limited Vs Nathmal Kedia and Others
Calcutta High Court · AIR 2012 Cal 43 : (2012) 1 CALLT 254
High Courts11 Jan 2012Dismissed
Mr. Johnson Koshy Vs Mrs. Madhu Mohanan
Calcutta High Court · (2012) 01 CAL CK 0028
Evidence Act, 1872 — Section 58Transfer of Property Act, 1882 — Section 53A
High Courts11 Jan 2012Dismissed
Terai Tea Company Limited Vs Nathmal Kedia
Calcutta High Court · (2012) 4 CHN 49
High Courts10 Jan 2012
Sujoy Halder and Others Vs The State of West Bengal and Others
Calcutta High Court · (2012) 01 CAL CK 0048
Constitution of India, 1950 — Article 14, 16