High Courts07 Mar 2012
Sk. Islam Ali Vs Sk. Amir Ali and Others
Calcutta High Court · (2012) 03 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 746 of 3,203
High Courts07 Mar 2012
Aditya Ghosh and Others Vs University of Calcutta and Others Sitam Singha and Others Vs The State of West Bengal and Others
Calcutta High Court · (2012) 5 CHN 78
Constitution of India, 1950 — Article 141, 142, 154(1), 19, 19(1)
High Courts06 Mar 2012Dismissed
Dr. Apurba Chowdhury Vs Dr. Shampa Maitra (Chowdhury)
Calcutta High Court · (2012) 03 CAL CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 89Hindu Marriage Act, 1955 — Section 13
High Courts06 Mar 2012Dismissed
Sri Atul Kumar Dutta Vs Smt. Baby Dutta
Calcutta High Court · (2012) 2 CALLT 630
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Mar 2012Allowed
State of West Bengal and Others Vs Papia Prodhan and Others
Calcutta High Court · (2012) 03 CAL CK 0044
Constitution of India, 1950 — Article 14, 16
High Courts06 Mar 2012Dismissed
Hotelier and Associates Vs Kolkata Municipal Corporation
Calcutta High Court · (2012) 3 CALLT 528 : (2012) 3 CHN 48 : (2013) 1 WBLR 844
Calcutta Municipal Corporation Act, 1980 — Section 181, 182, 184, 185, 186
High Courts06 Mar 2012Dismissed
Monalisa Mohanty (Roy) Vs The State of West Bengal and Others
Calcutta High Court · (2012) 4 CALLT 19 : (2012) 5 CHN 779
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2012
Sumitra Das and Another Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0061
Recruitment Rules, 2001 — Rule 14
High Courts05 Mar 2012Dismissed
Sagarika Pal (Ghosh) Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0017
High Courts02 Mar 2012
Regional Director, National Council for Teachers'' Education and Another Vs Sidra B. Ed College and Others
Calcutta High Court · (2012) 03 CAL CK 0096
High Courts02 Mar 2012Allowed
Shyama Sharan Bhalotia and Others Vs Fortune Enterprises Private Limited and Others
Calcutta High Court · (2012) 3 CALLT 216 : (2012) 171 CompCas 292
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 11
High Courts02 Mar 2012Partly Allowed
Smt. Subhra Ghosh Vs New India Insurance Co. Ltd. and Another
Calcutta High Court · (2013) 1 CALLT 284
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Mar 2012Dismissed
Swapan Kumar Banerjee and Others Vs Prodyut Kumar Dutta
Calcutta High Court · (2012) 2 CALLT 197
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17(4)
High Courts02 Mar 2012Allowed
Shyama Sharan Bhalotia and Others Vs Essem Enterprises Private Limited and Others
Calcutta High Court · (2012) 3 CALLT 216 : (2012) 171 CompCas 292
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 11
High Courts02 Mar 2012Dismissed
Debarthi Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0027
High Courts02 Mar 2012Dismissed
Md. Salim Rahaman and Others Vs Smt. Monorama Mondal
Calcutta High Court · (2012) 2 CALLT 40 : (2012) 4 CHN 500
Contract Act, 1872 — Section 20, 31, 35, 36, 56Limitation Act, 1963 — Section 2Transfer of Property Act, 1882 — Section 3
High Courts01 Mar 2012Allowed
Alok Sarker Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0083
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 325, 34, 379
High Courts01 Mar 2012Dismissed
The Coal India Limited. Vs Akshaya Kumar Jena and Others
Calcutta High Court · (2012) 03 CAL CK 0069
High Courts01 Mar 2012Dismissed
Dr. Bhaskar Gayen and Others Vs Subhadip Mullick and Others Dr. Subhasish Mondal and Others Vs Dr. Subhadip Mullick
Calcutta High Court · (2012) 2 CALLT 94 : (2012) 3 CHN 172
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3Constitution of India, 1950 — Article 14, 154, 16, 162Indian Medical Council Act, 1956 — Section 32, 33
High Courts01 Mar 2012
Ramesh Kumar Alias Chandra "Appellants: Ramesh Kumar Alias Chandra Khowala and Another Vs Mamata Chakraborty and Others
Calcutta High Court · (2012) 3 CALLT 680 : (2012) 5 CHN 452
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 16, 16, 17, 18Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 17