High Courts15 Mar 2012
Anil Kumar Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 212
West Bengal Co-operative Societies Act, 2006 — Section 100(2)(c), 36(d)(ii)
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 745 of 3,203
High Courts15 Mar 2012Allowed
Narayan Mistry Vs Deputy Commissioner
Calcutta High Court · (2012) 4 CHN 655
Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 213, 57, 57(a), 63
High Courts15 Mar 2012Dismissed
Soumen Mallick @ Bappa Vs The State of West Bengal and Another
Calcutta High Court · (2012) 4 BC 191 : (2012) 2 CALLT 653 : (2012) 3 CHN 342
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 389Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts15 Mar 2012Dismissed
Joygopal Mondal and Others Vs Smt. Pratima Mondal
Calcutta High Court · (2012) 03 CAL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 451, 452Penal Code, 1860 (IPC) — Section 379, 411
High Courts15 Mar 2012Allowed
Mst. Rokia Bibi and Others Vs Amrita Kumar Jana
Calcutta High Court · (2012) 1 CALLT 675 : (2012) 5 CHN 340
Evidence Act, 1872 — Section 116Specific Relief Act, 1963 — Section 34Waqf Act, 1995 — Section 85
High Courts14 Mar 2012
Bank of India Vs Central Government Industrial Tribunal, Kolkata and Others
Calcutta High Court · (2012) 3 CALLT 571 : (2012) 2 CHN 740 : (2012) 134 FLR 254 : (2012) 4 LLJ 97
Industrial Disputes Act, 1947 — Section 17B
High Courts14 Mar 2012Dismissed
Paritosh Kumar Dey and others Vs The Deputy Commissioner and others
Calcutta High Court · (2012) 03 CAL CK 0060
Constitution of India, 1950 — Article 226
High Courts14 Mar 2012
The Secretary, Raghunathpur High School and Another Vs Mihir Kumar Hazra and Others
Calcutta High Court · (2012) 03 CAL CK 0040
High Courts14 Mar 2012
Sri Malay Kumar Dey Vs Sri Durga Narayan Sen and Others
Calcutta High Court · (2012) 5 CHN 753
Evidence Act, 1872 — Section 91, 92Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 14(1), 14(2)
High Courts14 Mar 2012Allowed
Mohammad Ali Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 673 : (2012) 2 CALLT 120 : (2012) 3 CHN 110
High Courts13 Mar 2012Dismissed
Jeevan Ram Vs The Lieutenant Governor and others
Calcutta High Court · (2012) 03 CAL CK 0091
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(2A), 12(5), 25F, 25G
High Courts13 Mar 2012Dismissed
M/s. G.N.K. Drugs Company Pvt. Ltd., Vs Sachindra Nath Senapati and Others
Calcutta High Court · (2012) 03 CAL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, 115A, 47, 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 5
High Courts13 Mar 2012Allowed
Musst. Majidan Bibi @ Nazena Bibi and Others Vs Rama Kant Mishra @ Misra being dead substituted by his L.Rs Rabi Shankar Mishra @ Misra and Others
Calcutta High Court · (2012) 03 CAL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 9 Rule 13, 11Evidence Act, 1872 — Section 44Limitation Act, 1963 — Article 59
High Courts13 Mar 2012Dismissed
M/s. Triveni Sheet Glass Works Limited Vs Yogesh Chandra Agarwal and others
Calcutta High Court · (2012) 03 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 341, 448
High Courts13 Mar 2012Dismissed
Rajeev Maheswari and Others Vs Indu Kocher and Others
Calcutta High Court · (2013) 1 ARBLR 292 : (2012) 2 CALLT 293
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Section 5
High Courts12 Mar 2012
Shri Rayeesh Ahmed Vs The Estate Officer and Another
Calcutta High Court · AIR 2012 Cal 226
Companies Act, 1956 — Section 3, 3(b), 4(1)Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2(c), 2(e), 3, 4
High Courts12 Mar 2012Allowed
Rajendra Nath Biswas Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 684
High Courts07 Mar 2012
Smt. Kajal Pal and Others Vs The National Insurance Co. Ltd. and Others
Calcutta High Court · (2012) 03 CAL CK 0084
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts07 Mar 2012
Smti. R. Geetha Raj Vs Union of India and Others
Calcutta High Court · (2012) 03 CAL CK 0078
Constitution of India, 1950 — Article 14
High Courts07 Mar 2012Allowed
Shree Gouri Shankar Jute Mills Ltd. and Another Vs Union of India and Others
Calcutta High Court · (2012) 2 CALLT 473 : (2012) 4 CHN 257 : (2012) 286 ELT 652
Customs Act, 1962 — Section 142Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11(2), 11(3), 11(4), 11(4)Negotiable Instruments Act, 1881 (NI) — Section 138