High Courts08 Aug 2014Dismissed
IFB Agro Industries Limited Vs The Chief Commercial Manager (FM),Eastern Railway
Calcutta High Court · (2014) 08 CAL CK 0085
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 597 of 3,203
High Courts08 Aug 2014Partly Allowed
Kamalesh Gurmukh Advani Vs The West Bengal Small Industries Development Corporation
Calcutta High Court · (2015) 1 CHN 226
West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3(1), 3(2)
High Courts08 Aug 2014
The New India Assurance Company Ltd. Vs Bhagwandas Vyapar Udyog Ltd.
Calcutta High Court · AIR 2014 Cal 194 : (2015) 1 CHN 681
Constitution of India, 1950 — Article 226, 227, 32Consumer Protection Act, 1986 — Section 12, 13, 14, 16, 16(1)(1B)(ii)
High Courts08 Aug 2014Disposed Off
Sankari Bala Biswas Vs Dhirendranath Biswas
Calcutta High Court · (2015) 1 CHN 541
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5Registration Act, 1908 — Section 61
High Courts08 Aug 2014Dismissed
J.J. Offset Printers and Others Vs Andaman and Nicobar Administration
Calcutta High Court · (2015) 1 CHN 265
Constitution of India, 1950 - Article 226
High Courts08 Aug 2014
Ascon Agro Products Ltd. Vs Union of India
Calcutta High Court · (2015) 319 ELT 433
High Courts08 Aug 2014
Sudipta Ghosh Vs Shakuntala Roy Chowdhury
Calcutta High Court · AIR 2014 Cal 237 : (2015) 1 CHN 693
West Bengal Court Fees Act, 1970 — Section 32
High Courts08 Aug 2014
Shyam Sundar Rathi Vs Kiran Saraogi
Calcutta High Court · (2015) 1 CHN 697
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts07 Aug 2014Allowed
Bikas Sen Vs State of West Bengal
Calcutta High Court · (2014) 08 CAL CK 0094
High Courts07 Aug 2014
In Re: Dum Dum Foundry and Engineers Pvt. Ltd.
Calcutta High Court · (2014) 4 CHN 558
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts07 Aug 2014
Satya Sandhi Vs State of West Bengal
Calcutta High Court · (2014) 3 CALLT 601 : (2015) 5 CHN 531
Calcutta Police Act, 1866 — Section 6, 7, 9Constitution of India, 1950 — Article 217(1)Evidence Act, 1872 — Section 57
High Courts07 Aug 2014Disposed off
Debdulal Maity Vs National Insurance Co. Ltd. and Others
Calcutta High Court · (2015) 3 WBLR 635
Constitution of India, 1950 - Article 226
High Courts06 Aug 2014
Humcha Impex Pvt. Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2015) 1 CHN 661
High Courts06 Aug 2014
Indian Chamber of Commerce and Others Vs Director of Income Tax (Exemption) and Others
Calcutta High Court · (2015) 372 ITR 228 : (2015) 3 WBLR 297
High Courts05 Aug 2014Allowed
Sabitri Pal Vs Ramendra Kumar Das
Calcutta High Court · AIR 2014 Cal 235 : (2014) 4 CALLT 469 : (2015) 2 WBLR 583
Civil Procedure Code, 1908 (CPC) — Section 99Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 281, 63
High Courts05 Aug 2014
Gloster Limited Vs Bowreah Jute Mills Private Limited
Calcutta High Court · AIR 2014 Cal 230
Specific Relief Act, 1963 — Section 22
High Courts05 Aug 2014Dismissed
Eastern Trucking company private Limited Vs The New India Assurance Company Limited
Calcutta High Court · (2015) 1 CHN 673
High Courts05 Aug 2014
Anil Kumar Roy Vs Aloka Ghosh
Calcutta High Court · (2014) 08 CAL CK 0095
Succession Act, 1925 — Section 300, 300(1)
High Courts05 Aug 2014Dismissed
Prahlad Rai Dhanania Vs Narayani Devi Dhanania
Calcutta High Court · (2015) 1 CHN 628 : (2015) 2 WBLR 183
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14Hindu Succession Act, 1956 — Section 22
High Courts05 Aug 2014Disposed off
Avis Island Coconut Plantation Cooperative Society Ltd. Vs Andaman and Nicobar Administration
Calcutta High Court · (2015) 2 CHN 1