High Courts20 Aug 2014Allowed
Manturam Samanta Vs The State of West Bengal
Calcutta High Court · (2014) 4 LLN 399
Calcutta University Act, 1979 — Section 5, 9WEST BENGAL COLLEGE TEACHERS (SECURITY OF SERVICE) ACT, 1975 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 595 of 3,203
High Courts20 Aug 2014Disposed Off
Sushil Mohata Vs The State of West Bengal
Calcutta High Court · (2014) 08 CAL CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 200, 415, 482Penal Code, 1860 (IPC) — Section 34, 406, 418, 420, 504
High Courts19 Aug 2014Disposed Off
Raj Kamal Johri Vs State of West Bengal
Calcutta High Court · AIR 2014 Cal 209 : (2014) 4 CALLT 321 : (2014) 4 CHN 448
Commissions of Inquiry Act, 1952 — Section 4, 4, 5, 5, 5(2)Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 176, 177, 193, 228
High Courts19 Aug 2014
Rajesh Pawar Vs Union of India
Calcutta High Court · (2014) 309 ELT 600
Constitution of India, 1950 — Article 226
High Courts19 Aug 2014Dismissed
Sahadeb Ghosh Vs Sucheta Basu
Calcutta High Court · (2015) 3 CHN 71 : (2015) 3 WBLR 606
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 9, Order 8 Rule 6A
High Courts19 Aug 2014
Zigma Commodities Pvt. Ltd. and Others Vs Income Tax Officer and Others
Calcutta High Court · (2015) 370 ITR 318
Income Tax Act, 1961 — Section 253, 263
High Courts18 Aug 2014Dismissed
Samir Kumar Pal Vs The State of West Bengal
Calcutta High Court · (2015) 2 CHN 118
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts18 Aug 2014Partly Allowed
Om Prakash Gupta Vs The State of West Bengal
Calcutta High Court · (2015) 1 CHN 429 : (2014) 4 Crimes 49
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 326, 354, 376, 511
High Courts18 Aug 2014Allowed
Kanco Enterprises Ltd. Vs State Bank of India
Calcutta High Court · (2015) 2 WBLR 572
High Courts14 Aug 2014
Debashis Chowdhury Vs The State of West Bengal
Calcutta High Court · (2014) 4 CALLT 273 : (2015) 1 DMC 283
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts14 Aug 2014Disposed Off
Soumen Das Vs The State of West Bengal
Calcutta High Court · (2014) 08 CAL CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 170, 172, 173Penal Code, 1860 (IPC) — Section 376, 376A, 376B, 376C, 376D
High Courts14 Aug 2014
ABL International Ltd. Vs Sajjan Kumar Tantia
Calcutta High Court · (2014) 4 CALLT 406
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Tenancy Act, 1956 — Section 10, 12, 8, 8(1)(d), 8(1)(e)
High Courts14 Aug 2014Dismissed
The Baranagore Jute Factory Plc. Vs Shreekishan Omprakash
Calcutta High Court · (2015) 2 CHN 64
Companies Act, 1956 — Section 466Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(i)(o)
High Courts14 Aug 2014
United Bank of India Vs State of West Bengal
Calcutta High Court · (2015) 1 BC 537 : (2014) 4 CALLT 31
Criminal Procedure Code, 1973 (CrPC) — Section 340Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts14 Aug 2014
Shakuntala Pandiya Vs Russel Estate Corporation
Calcutta High Court · (2015) 2 CHN 523
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8Contract Act, 1872 — Section 55
High Courts14 Aug 2014Partly Allowed
Rina Mukerjee Vs The State of West Bengal
Calcutta High Court · (2014) 4 CALLT 190 : (2015) 3 CHN 602 : (2014) 143 FLR 51
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 29
High Courts14 Aug 2014
Kolkata Port Trust and Others Vs Deputy Director of Income Tax (Exemption) and Others
Calcutta High Court · (2015) 281 CTR 518 : (2015) 372 ITR 403
Income Tax Act, 1961 - Section 115WJ, 119(2)(b), 12AA
High Courts13 Aug 2014Dismissed
Asim Bhattacharya Vs Union of India
Calcutta High Court · (2014) 08 CAL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Motor Vehicles Act, 1988 — Section 197Penal Code, 1860 (IPC) — Section 120B, 323, 387, 397, 406
High Courts13 Aug 2014Disposed Off
Air Construction Consultants Private Limited Vs Reena Das
Calcutta High Court · AIR 2015 Cal 9 : (2015) 1 CHN 483 : (2015) 2 WBLR 631
High Courts13 Aug 2014Disposed Off
Hindustan Steelworks Construction Limited Vs Regional Provident Fund Commissioner (I)
Calcutta High Court · (2015) 2 CHN 78 : (2015) 144 FLR 100 : (2014) 4 LLJ 480 : (2014) LLR 1070
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 7Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(2)