High Courts17 Nov 2014
Tozammul Haque Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0083
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 580 of 3,203
High Courts17 Nov 2014
Chittaranjan Mondal Vs Tapan Kumar Adhikari
Calcutta High Court · AIR 2015 Cal 1 : (2015) 5 CHN 286
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106, 114
High Courts17 Nov 2014Dismissed
Shyamal Kumar Das Gupta Vs Bangiya Gramin Vikash Bank
Calcutta High Court · (2015) 2 CHN 536 : (2015) 4 WBLR 1095
High Courts14 Nov 2014
Ghanshyam Sarda Vs The State of West Bengal
Calcutta High Court · (2015) 1 CALLT 30 : (2015) 2 CHN 266
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Drugs and Cosmetics Act, 1940 — Section 13, 27Penal Code, 1860 (IPC) — Section 120B, 270, 406, 420, 467
High Courts14 Nov 2014
Mohiuddin Mallick Vs The State
Calcutta High Court · (2015) 2 CHN 562
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts14 Nov 2014
Adarsha Bidya Bhawan Vs Shrimati Gayatri Bose
Calcutta High Court · (2014) 11 CAL CK 0095
High Courts14 Nov 2014
Reba Ray Vs The State of West Bengal
Calcutta High Court · (2015) 5 CHN 225
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 325, 34, 379, 397Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1)(x)
High Courts14 Nov 2014
Sampatlal Sharma Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 437AEssential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts14 Nov 2014Disposed off
Subhas Ray Chaudhuri Vs University of Calcutta and Others
Calcutta High Court · (2015) 2 WBLR 509
Constitution of India, 1950 - Article 226 — West Bengal College Teachers (Security of Service) Act, 1975 - Section 12, 20
High Courts14 Nov 2014
BRG Iron Steel Co. Pvt. Ltd. and Others Vs Union of India and Others
Calcutta High Court · (2015) 321 ELT 93
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 110, 110(1), 110(2), 110A, 111
High Courts14 Nov 2014
Bhutoria Dealers Pvt. Ltd. Vs Allahabad Bank and Others
Calcutta High Court · (2015) 1 CHN 498
High Courts13 Nov 2014
Ruknuddin Vs The Hon''ble High Court
Calcutta High Court · (2014) 11 CAL CK 0074
High Courts13 Nov 2014Disposed off
Arindam Investments Pvt. Ltd. Vs AI Champdany Industries Ltd.
Calcutta High Court · (2015) 1 CHN 657
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38
High Courts12 Nov 2014
Nakul Chandra Ghosh Vs The State of West Bengal
Calcutta High Court · (2015) 2 CHN 698
Criminal Procedure Code, 1973 (CrPC) — Section 437AEssential Commodities Act, 1955 — Section 6 E, 7(1)(a)(ii)
High Courts12 Nov 2014
Prabir Kayal Vs The State of West Bengal
Calcutta High Court · (2015) 3 CHN 296
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 304, 307, 323, 325, 34
High Courts12 Nov 2014
Prabir Kayal Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 304, 307, 323, 325, 34
High Courts12 Nov 2014
Sudarshan Majhi Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts12 Nov 2014
Rajesh Kumar Banka Vs The Union of India and Others
Calcutta High Court · (2014) 4 CALLT 603
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(4), Order 8 Rule 6BConstitution of India, 1950 — Article 226Evidence Act, 1872 — Section 45, 64
High Courts12 Nov 2014
Sabri Properties Pvt. Limited Vs CTS Industries Limited
Calcutta High Court · (2015) 2 CHN 410 : (2016) 1 WBLR 133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(o)West Bengal Land Reforms Act, 1955 — Section 1(2), 14M, 2 (6), 2(6), 2(7)
High Courts12 Nov 2014
Sudarshan Majhi Vs The State of West Bengal
Calcutta High Court · (2015) 1 CHN 139
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34