High Courts12 May 2015Allowed
Arabind Shaw Vs Ajay Kumar Shaw and Others
Calcutta High Court · (2015) 4 WBLR 102
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 17A, Order 21 Rule 99, 151
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 548 of 3,203
High Courts12 May 2015Partly Allowed
Soata Construction Vs Dilip Kumar Das and Others
Calcutta High Court · (2015) 05 CAL CK 0018
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts12 May 2015Allowed
Sambhu Nath Jaiswal Vs Sankar Prosad Jadav
Calcutta High Court · (2015) 3 WBLR 897
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 9 Rule 13, 151, 38, 47West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 - Section 27, 6, 8(3)
High Courts12 May 2015Dismissed
Binayak Advert Agency Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 05 CAL CK 0007
Calcutta Municipal Corporation Act, 1980 - Section 202, 203, 204, 209
High Courts12 May 2015Dismissed
Bagadiya Brothers Pvt. Ltd. and Others Vs Union of India and Others
Calcutta High Court · (2015) 5 CHN 88
General Clauses Act, 1897 - Section 6Railways Act, 1890 - Section 47Railways Act, 1989 - Section 200, 30, 31, 41, 70
High Courts12 May 2015Dismissed
S.K. Sarawagi and Company Private Ltd. and Others Vs Union of India and Others
Calcutta High Court · (2015) 05 CAL CK 0005
Railways Act, 1989 - Section 37, 41, 43
High Courts12 May 2015
Commissioner of Income Tax Vs H.K. Financiers P. Ltd.
Calcutta High Court · (2015) 375 ITR 577
High Courts11 May 2015Allowed
Narayan Bhusan Deb and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 479
High Courts11 May 2015
Ashis Kumar Bose Vs Commissioner of Customs (Preventive)
Calcutta High Court · (2015) 321 ELT 658
High Courts11 May 2015Dismissed
Saddam Sk. Vs State of West Bengal
Calcutta High Court · (2015) 05 CAL CK 0016
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 401, 482Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts11 May 2015Dismissed
Alok Kumar Dutt Vs Susanta Kumar Dey and Others
Calcutta High Court · (2015) 05 CAL CK 0004
High Courts08 May 2015
Commissioner of Income Tax Vs Som Dutt Builders Pvt. Ltd.
Calcutta High Court · (2015) 05 CAL CK 0088
High Courts08 May 2015
Commissioner of Income Tax Vs Golden Corporation Services
Calcutta High Court · (2015) 375 ITR 581
Income Tax Act, 1961 - Section 10(3)(iii), 268ALimitation Act, 1963 - Section 5
High Courts08 May 2015Disposed off
Abdur Rahman Vs Sk. Abu Bakar and Others
Calcutta High Court · (2015) 05 CAL CK 0065
Registration Act, 1908 - Section 17West Bengal Land Reforms Act, 1955 - Section 14, 8
High Courts08 May 2015Dismissed
Shree Jagannath Cargo and Courier and Others Vs Union of India and Others
Calcutta High Court · (2015) 05 CAL CK 0059
Constitution of India, 1950 - Article 226
High Courts08 May 2015
C.K. Agarwal Vs Union of India and Others
Calcutta High Court · AIR 2015 Cal 218 : (2015) LabIC 2639
Armed Forces Tribunals Act, 2007 — Section 14, 14(2), 15, 29, 34, 34(1), 35Constitution Of India, 1950 — Article 226, 227, 323A, 323BEvidence Act, 1872 — Section 123, 124
High Courts08 May 2015Dismissed
The Assistant Engineer (O and M) W.B.S.E.B. and Others Vs Mahima Ghosh and Others
Calcutta High Court · (2015) 4 CHN 545 : (2016) 1 WBLR 605
Constitution of India, 1950 - Article 226
High Courts08 May 2015Allowed
Rakhi Arora Vs The State of West Bengal and Others
Calcutta High Court · (2015) 05 CAL CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 125, 401, 482Penal Code, 1860 (IPC) - Section 408, 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 22
High Courts08 May 2015Allowed
Mansur Haque Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 402
Constitution of India, 1950 - Article 14, 16, 21
High Courts08 May 2015Allowed
Sharmila Shetty Vs Somnath Chatterjee and Others
Calcutta High Court · AIR 2015 Cal 239 : (2015) 3 CALLT 599 : (2015) 5 CHN 641 : (2016) 1 WBLR 193
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Companies Act, 1956 - Section 155, 397, 398, 402