COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 547 of 3,203

High Courts14 May 2015

Starlight Real Estate (ASCOT) Mauritius Limited and Others Vs Jagrati Trade Services Private Limited and Others

Calcutta High Court · (2015) 05 CAL CK 0025

Arbitration and Conciliation Act, 1996 - Section 2(1)(h), 34Banking Regulation Act, 1949 - Section 35ACivil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 47

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High Courts14 May 2015Dismissed

Arvind Garach Vs Pragna Garach and Others

Calcutta High Court · (2015) 05 CAL CK 0023

Arbitration Act, 1940 - Section 20, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 48Constitution of India, 1950 - Article 227

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High Courts14 May 2015Allowed

Bina Devi Binani Vs Ramesh Kumar Gupta

Calcutta High Court · (2015) 3 CALLT 384

Civil Procedure Code, 1908 (CPC) - Section 148, 151Limitation Act, 1963 - Section 13, 5West Bengal Premises Tenancy Act, 1997 - Section 45, 6, 7, 7(1)(b), 7(2)

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High Courts13 May 2015Allowed

Sita Devi Agarwala and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 2 CALLT 530

Constitution of India, 1950 - Article 226West Bengal Estates Acquisition Act, 1953 - Section 44(2)A, 6(3)

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High Courts13 May 2015Disposed off

Sumit Majumdar Vs Coal India Ltd. and Others

Calcutta High Court · (2015) LabIC 3020

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High Courts13 May 2015

Nepa Agency Co. Pvt. Ltd. and Others Vs Union of India and Others

Calcutta High Court · (2015) 321 ELT 620

Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 129, 129A

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High Courts13 May 2015Disposed off

Asita Mishra and Others Vs Ganesh Chandra Mukhopadhyay

Calcutta High Court · AIR 2015 Cal 170 : (2015) 2 CALLT 538 : (2015) 4 CHN 530

West Bengal Land Reforms Act, 1955 - Section 14, 8

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High Courts13 May 2015

Budge Budge Company Ltd. Vs The Commissioner of Income Tax

Calcutta High Court · (2015) 05 CAL CK 0052

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High Courts13 May 2015

Pasupati Dutta Vs Kalpana Dutta and Others

Calcutta High Court · (2015) 05 CAL CK 0051

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151

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High Courts13 May 2015Allowed

Sudhir Gopal Biswas Vs Kharagpur Municipality and Others

Calcutta High Court · (2015) 2 CALLT 542

West Bengal Municipal Act, 1993 - Section 218, 304, 434, 440, 441

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High Courts13 May 2015Allowed

Sentu Mondal and Others Vs State of West Bengal

Calcutta High Court · (2015) 05 CAL CK 0021

Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341

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High Courts13 May 2015Allowed

Kakali Roy and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 05 CAL CK 0009

Constitution of India, 1950 - Article 14, 16, 21

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High Courts13 May 2015Allowed

Ashoke Sadhya and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 3 CHN 755 : (2015) 146 FLR 273 : (2015) 4 LLN 636 : (2015) LLR 927

Criminal Procedure Code, 1973 (CrPC) - Section 482Employees State Insurance Act, 1948 - Section 2(17)Factories Act, 1948 - Section 7

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High Courts12 May 2015Dismissed

Nirmal Kumar Chanda Vs State of West Bengal and Others

Calcutta High Court · (2015) 146 FLR 749

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High Courts12 May 2015

Commissioner of Income Tax Vs H.K. Financers Private Limited

Calcutta High Court · (2015) 234 TAXMAN 43

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High Courts12 May 2015Allowed

Pijush Giri Vs The State of West Bengal

Calcutta High Court · (2015) 05 CAL CK 0080

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 34

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High Courts12 May 2015

Hutchison Telecom East Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 375 ITR 566 : (2015) 232 TAXMAN 665

Income Tax Act, 1961 - Section 10(5A), 194H, 201, 4

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High Courts12 May 2015

Commissioner of Income Tax Vs Merlin Holding Private Limited

Calcutta High Court · (2015) 375 ITR 118

Constitution of India, 1950 - Article 311(2)

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High Courts12 May 2015

Navin Kumar Agarwal Vs Commissioner of Income Tax-XII

Calcutta High Court · (2015) 278 CTR 206 : (2015) 375 ITR 541

Criminal Procedure Code, 1973 (CrPC) - Section 162, 173, 233, 234, 239(d)Income Tax Act, 1961 - Section 131, 132, 132(1), 132(13), 132(3)

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High Courts12 May 2015Allowed

Safiqul Islam Vs The State of West Bengal

Calcutta High Court · (2015) 5 CHN 77

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 302

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