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Calcutta High Court judgments

67,745 judgments · page 3,354 of 3,388

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High Courts20 Sept 1869

Tarini Charan Ganguli and Others Vs John Watson and Others

Calcutta High Court · (1869) 09 CAL CK 0007

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High Courts18 Sept 1869

Comptoir D''Escompte De Paris Vs M.E. Currie and Company

Calcutta High Court · (1869) 09 CAL CK 0027

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High Courts16 Sept 1869

Shanto Teorni Vs Mrs. Belilias and Others

Calcutta High Court · (1869) 09 CAL CK 0011

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High Courts15 Sept 1869Dismissed

Gordon Vs Gordon and De Saran

Calcutta High Court · (1869) 09 CAL CK 0014

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High Courts14 Sept 1869

The Queen Vs Nandkumar Bose and Others

Calcutta High Court · (1869) 09 CAL CK 0028

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High Courts14 Sept 1869

Adina Bibi and Another Vs Sububunnissa Bibi

Calcutta High Court · (1869) 09 CAL CK 0013

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High Courts13 Sept 1869

Fakir Chand Bose Vs Madan Mohan Ghose

Calcutta High Court · (1869) 09 CAL CK 0038

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High Courts13 Sept 1869

Debi Charan Deb Vs Maniram Deb and Others

Calcutta High Court · (1869) 09 CAL CK 0020

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High Courts13 Sept 1869

Farman Khan Vs Bharat Chandra Shaha Chowdhry Sayama Kumar Roy and Others Vs Jan Mahomed and Others Sheikh Kudratulla Vs Mahini Mohan Shaha

Calcutta High Court · (1869) 09 CAL CK 0012

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High Courts13 Sept 1869

A.D. Dunne Vs Hem Chandra Chowdhary and Another Behari Patak Vs Mahomed Hyat Khan Government Vs Behari Lal Brajabasi

Calcutta High Court · (1869) 09 CAL CK 0003

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High Courts10 Sept 1869

Ambika Debi and Another Vs Pranhari Das and Others

Calcutta High Court · (1869) 09 CAL CK 0025

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High Courts10 Sept 1869

Pratap Chandra Burua Vs Rani Swarnamayi

Calcutta High Court · (1869) 09 CAL CK 0018

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High Courts10 Sept 1869

Tincowri Rai Vs Sri Rammanik and Another

Calcutta High Court · (1869) 09 CAL CK 0004

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High Courts09 Sept 1869

Madhusudan Kundu Vs Ramdhan Ganguli

Calcutta High Court · (1869) 09 CAL CK 0017

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High Courts07 Sept 1869

Chandra Narayan Ghose Vs Kasi Nath Roy Chowdhary and Others

Calcutta High Court · (1869) 09 CAL CK 0037

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High Courts07 Sept 1869

Fulli Bibi Vs Bassirudi Midha

Calcutta High Court · (1869) 09 CAL CK 0010

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High Courts07 Sept 1869

Brahma Mayi Debi and Others Vs Barkat Sirdar and Another

Calcutta High Court · (1869) 09 CAL CK 0006

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High Courts07 Sept 1869

Raja Indra Bhusan Deb Roy Vs Akhoy Sankar Chuckerbutty

Calcutta High Court · (1869) 09 CAL CK 0005

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High Courts06 Sept 1869

Hari Ram and Another Vs Jitan Ram and Another

Calcutta High Court · (1869) 09 CAL CK 0026

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High Courts06 Sept 1869

Rhidoy Krishna Ghose Vs Kailas Chandra Bose

Calcutta High Court · (1869) 09 CAL CK 0016

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