High Courts13 Dec 1869
Mirza Himmat Bahadur Vs Mussamat Shahebzadi Begum and Another
Calcutta High Court · (1869) 12 CAL CK 0019
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,353 of 3,388
High Courts13 Dec 1869
Shashi Mukhi Chowdharain Vs Nitambini Chowdhrain
Calcutta High Court · (1869) 12 CAL CK 0013
High Courts11 Dec 1869
Hulashchand Peparah Vs Premchand Peparah
Calcutta High Court · (1869) 12 CAL CK 0010
High Courts11 Dec 1869
Lachman Prasad Vs Rajaram Tewari and Others
Calcutta High Court · (1869) 12 CAL CK 0006
High Courts10 Dec 1869
Sheikh Samiruddin Vs Ali Buksh Doctor and Another
Calcutta High Court · (1869) 12 CAL CK 0008
High Courts09 Dec 1869
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan and Another
Calcutta High Court · (1869) 12 CAL CK 0018
High Courts09 Dec 1869
In Re: In the matter of the petition of Sankar Dobay
Calcutta High Court · (1869) 12 CAL CK 0005
High Courts08 Dec 1869
Bhuli Sing and Others Vs Mussamat Nimu Behu
Calcutta High Court · (1869) 12 CAL CK 0012
High Courts08 Dec 1869
In Re: In the matter of the petition of Mussamat Bibi Najibunnissa
Calcutta High Court · (1869) 12 CAL CK 0002
High Courts07 Dec 1869Dismissed
Beni Madhab Banerjee Vs Jai Krishna Mookerjee and Others
Calcutta High Court · (1869) 12 CAL CK 0017
High Courts04 Dec 1869
Rameswar Singh Vs Ramtanu Ghose and Another
Calcutta High Court · (1869) 12 CAL CK 0011
High Courts01 Dec 1869
Raku Bibi Vs Khaja Mahomed Musa Khan
Calcutta High Court · (1869) 12 CAL CK 0003
High Courts29 Nov 1869
Kailas Nath Dutt Vs Ramdhan Mitter
Calcutta High Court · (1869) 11 CAL CK 0002
High Courts27 Nov 1869
Syed Wajid Ali Khan Vs Lala Hanuman Prasad and Others
Calcutta High Court · (1869) 11 CAL CK 0006
High Courts27 Nov 1869
Chadi Sahi and Others Vs Nathu Lal Chowdhry
Calcutta High Court · (1869) 11 CAL CK 0005