High Courts31 Aug 1872
Ambica Charan Bose Vs Kali Prasanna Roy
Calcutta High Court · (1872) 08 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,337 of 3,388
High Courts31 Aug 1872
Bhairabdan Ramchand Vs Bassantlal Bhagat
Calcutta High Court · (1872) 08 CAL CK 0012
High Courts31 Aug 1872
H. Clarton Vs D.N. Shaw and Another
Calcutta High Court · (1872) 08 CAL CK 0008
High Courts29 Aug 1872
Queen Vs Kumodinikant Banerjee Chowdhey
Calcutta High Court · (1872) 08 CAL CK 0010
High Courts29 Aug 1872
S.M. Prankumari Dasi and Another Vs Abinash Chandra Mookerjee
Calcutta High Court · (1872) 08 CAL CK 0007
High Courts24 Aug 1872
Raj Narain Deb Chowdhry Vs Kassee Chunder Chowdhry and Others
Calcutta High Court · (1872) 08 CAL CK 0004
High Courts24 Aug 1872
Khasro Mandar and Another Vs Premlal and Others
Calcutta High Court · (1872) 08 CAL CK 0003
High Courts24 Aug 1872
Cargill and Another Vs Angelo and Another
Calcutta High Court · (1872) 08 CAL CK 0001
High Courts23 Aug 1872
Neerunjun Mookerjee Vs Oopendro Narain Deb
Calcutta High Court · (1872) 08 CAL CK 0015
High Courts10 Aug 1872Dismissed
Toral Komhar Vs Mussamat Auchhi and Another
Calcutta High Court · (1872) 08 CAL CK 0011
High Courts07 Aug 1872Dismissed
Janaki Pershad Vs Mussamat Doorga Bibee and Another
Calcutta High Court · (1872) 08 CAL CK 0014
High Courts07 Aug 1872
Iswar Chandra Dutt Vs Iswar Chandra Ghose
Calcutta High Court · (1872) 08 CAL CK 0009
High Courts30 Jul 1872Dismissed
Gurudas Roy Vs Panchanan Bose and Another
Calcutta High Court · (1872) 07 CAL CK 0004
High Courts26 Jul 1872
Chandrakumar Nooker Jee and Others Vs Madanmahan Sen
Calcutta High Court · (1872) 07 CAL CK 0009