AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 27 words
Markby, J.
Markby, J., having taken time to consider and to look into the practice of the Court, subsequently made the order in terms of the application.
High Courts(1872) 08 CAL CK 0009
Iswar Chandra Dutt vs Iswar Chandra Ghose
Calcutta High Court · Decided on 7 August 1872