High Courts07 May 1874Dismissed
Denonath Gangooly Vs Nursing Proshad Dass and Others
Calcutta High Court · (1874) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,332 of 3,388
High Courts06 May 1874
Gopikrishnagossami Vs Nilkomul Banerjee and Others
Calcutta High Court · (1874) 05 CAL CK 0002
High Courts05 May 1874
Thakoor Kapilnauth Sahai Deo Vs The Government
Calcutta High Court · (1874) 05 CAL CK 0009
High Courts29 Apr 1874Allowed
Hosseina Bibi Vs James Smith
Calcutta High Court · (1874) 04 CAL CK 0001
High Courts22 Apr 1874
Narendra Narayan Roy Chowdhry Vs Ishan Chandra Sen
Calcutta High Court · (1874) 04 CAL CK 0005
High Courts22 Apr 1874
Krishna Kishore Poddar Vs Woomesh Chunder Roy And Another
Calcutta High Court · (1874) 04 CAL CK 0004
High Courts22 Apr 1874
A.B. Mackintosh Vs Kashinath Biswas and Others
Calcutta High Court · (1874) 04 CAL CK 0002
High Courts18 Apr 1874
Madho Lall Shir Gyawal Vs Behary Lall Mohurwar and Luckho Dayee
Calcutta High Court · (1874) 04 CAL CK 0003
High Courts30 Mar 1874
In Re: Nagendra Lal Chatterjee The Queen
Calcutta High Court · (1874) 03 CAL CK 0009
High Courts28 Mar 1874
Srimati Bimola and Another Vs Dangoo Kansari and Another
Calcutta High Court · (1874) 03 CAL CK 0003
High Courts24 Mar 1874Dismissed
Brijo Bullub Gooyee Vs Chunder Narain Singh, Deputy Magistrate of Cutwa
Calcutta High Court · (1874) 03 CAL CK 0006
High Courts23 Mar 1874Dismissed
Nidhikrishna Bose Vs Nistarini Dasi and Others
Calcutta High Court · (1874) 03 CAL CK 0002
High Courts17 Mar 1874
Gopalnarain Mozoomdar and Another Vs Muddomutty Guptee and Shosheebhoosun Mozoomdar Muddomutty Guptee Vs Bamasoondery Dossee Shosheebhoosun Mozoomdar Vs Muddomutty Guptee and Bamasoondery Dossee
Calcutta High Court · (1874) 03 CAL CK 0001
High Courts11 Mar 1874Dismissed
Dinonath Sen Vs Guruchurn Pal
Calcutta High Court · (1874) 03 CAL CK 0005
High Courts09 Mar 1874
Raja Nilmoney Singh Deo Vs Majoram Ojha and Others
Calcutta High Court · (1874) 03 CAL CK 0004
High Courts06 Mar 1874
Hadjee Mahomed Hadjee Joosub Vs Hadjee Ismail Hadjee Hubbeeb
Calcutta High Court · (1874) 03 CAL CK 0008