High Courts19 Aug 1874Allowed
Kheeroo Mundul Vs Gungadeen Misser and Another
Calcutta High Court · (1874) 08 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,331 of 3,388
High Courts14 Aug 1874Allowed
Mitta Kunth Audhi Carry Vs Neerunjun Audhicarry and Others
Calcutta High Court · (1874) 08 CAL CK 0005
High Courts04 Aug 1874Dismissed
Chunder Mohun Roy and Others Vs Mohesh Chunder Roy and Others
Calcutta High Court · (1874) 08 CAL CK 0004
High Courts03 Aug 1874Allowed
Syed Enayet Hossein Alias Dhunnoo Meah Vs Muddun Moonee Shahoon
Calcutta High Court · (1874) 08 CAL CK 0003
High Courts21 Jul 1874
Madhub Chunder Poramanick Vs Rajcoomar Doss and Others
Calcutta High Court · (1874) 07 CAL CK 0003
High Courts13 Jul 1874
Aandakrishna Bose and Another Vs W. Verner
Calcutta High Court · (1874) 07 CAL CK 0004
High Courts08 Jul 1874Dismissed
Rani Shamasoondree Debea and Others Vs The Collector of Rajshahye
Calcutta High Court · (1874) 07 CAL CK 0002
High Courts25 Jun 1874Allowed
Gobind Chunder Mookerjee Vs Doorgapersad Baboo and Others
Calcutta High Court · (1874) 06 CAL CK 0002
High Courts23 Jun 1874
Sumessar Panday and Others Vs Rughu Nundun Rain
Calcutta High Court · (1874) 06 CAL CK 0004
High Courts17 Jun 1874Dismissed
C. Halford Vs The East Indian Railway Company
Calcutta High Court · (1874) 06 CAL CK 0001
High Courts02 Jun 1874
G. Peters Vs T.Z. Manuk and Others
Calcutta High Court · (1874) 06 CAL CK 0005
High Courts28 May 1874
Ramcoomar Koondu and Another Vs Chunderkant Mookerjee
Calcutta High Court · (1874) 05 CAL CK 0004
High Courts18 May 1874
Monmohinee Debi Vs The Secretary of State
Calcutta High Court · (1874) 05 CAL CK 0001
High Courts14 May 1874
Haran Chandra Mookerjee Vs Nandagopal Muttylall and Another
Calcutta High Court · (1874) 05 CAL CK 0007
High Courts09 May 1874Allowed
The Queen Vs Mussamut Itwarya
Calcutta High Court · (1874) 05 CAL CK 0003