High Courts22 Apr 1874
Narendra Narayan Roy Chowdhry Vs Ishan Chandra Sen
Calcutta High Court · (1874) 04 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,148 of 3,201
High Courts22 Apr 1874
Krishna Kishore Poddar Vs Woomesh Chunder Roy And Another
Calcutta High Court · (1874) 04 CAL CK 0004
High Courts22 Apr 1874
A.B. Mackintosh Vs Kashinath Biswas and Others
Calcutta High Court · (1874) 04 CAL CK 0002
High Courts18 Apr 1874
Madho Lall Shir Gyawal Vs Behary Lall Mohurwar and Luckho Dayee
Calcutta High Court · (1874) 04 CAL CK 0003
High Courts30 Mar 1874
In Re: Nagendra Lal Chatterjee The Queen
Calcutta High Court · (1874) 03 CAL CK 0009
High Courts28 Mar 1874
Srimati Bimola and Another Vs Dangoo Kansari and Another
Calcutta High Court · (1874) 03 CAL CK 0003
High Courts24 Mar 1874Dismissed
Brijo Bullub Gooyee Vs Chunder Narain Singh, Deputy Magistrate of Cutwa
Calcutta High Court · (1874) 03 CAL CK 0006
High Courts23 Mar 1874Dismissed
Nidhikrishna Bose Vs Nistarini Dasi and Others
Calcutta High Court · (1874) 03 CAL CK 0002
High Courts17 Mar 1874
Gopalnarain Mozoomdar and Another Vs Muddomutty Guptee and Shosheebhoosun Mozoomdar Muddomutty Guptee Vs Bamasoondery Dossee Shosheebhoosun Mozoomdar Vs Muddomutty Guptee and Bamasoondery Dossee
Calcutta High Court · (1874) 03 CAL CK 0001
High Courts11 Mar 1874Dismissed
Dinonath Sen Vs Guruchurn Pal
Calcutta High Court · (1874) 03 CAL CK 0005
High Courts06 Mar 1874
Hadjee Mahomed Hadjee Joosub Vs Hadjee Ismail Hadjee Hubbeeb
Calcutta High Court · (1874) 03 CAL CK 0008
High Courts04 Mar 1874
Ahladi Misrani and Others Vs Brojo Misser
Calcutta High Court · (1874) 03 CAL CK 0010
High Courts24 Feb 1874
Lukhee Kanto Dass Chowdhry Vs Sumeeruddi Lusker and Others
Calcutta High Court · (1874) 02 CAL CK 0003
High Courts23 Feb 1874
Indramani Chowdhrain Vs Behari Lal Mullick
Calcutta High Court · (1874) 02 CAL CK 0002
High Courts12 Feb 1874
Hurdeo Narain Sahu Vs Gridhari Singh
Calcutta High Court · (1874) 02 CAL CK 0001
High Courts13 Jan 1874
Kheroda Mayi Dasi Vs Golam Abardari
Calcutta High Court · (1874) 01 CAL CK 0001
High Courts03 Dec 1873Allowed
Binda Bibee Vs Lalla Gopeenath and Others
Calcutta High Court · (1873) 12 CAL CK 0001