High Courts12 Feb 1875
Mukhoda Soondery Dassee Vs Karim Sheikh
Calcutta High Court · (1875) 02 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,146 of 3,201
High Courts27 Jan 1875
Promotho Dossee Vs Radhika Persaud Dutt and Others
Calcutta High Court · (1875) 01 CAL CK 0004
High Courts09 Jan 1875Allowed
Gatha Ram Mistree Vs Moohita Kochin Atteah Domoonee and Another
Calcutta High Court · (1875) 01 CAL CK 0003
High Courts08 Jan 1875
Mohima Chunder Roy Chowdhry Vs Ram Kishore Acharjee Chowdhry and Others
Calcutta High Court · (1875) 01 CAL CK 0005
High Courts22 Dec 1874
Gobindo Coomar Chowdhry Vs W.B. Manson and Others W.B. Manson and Others Vs Gobindo Coomar Chowdhry
Calcutta High Court · (1874) 12 CAL CK 0003
High Courts21 Dec 1874
Maharaja Beerchunder Manick Bahadoor Vs Ramkishen Shaw and Another
Calcutta High Court · (1874) 12 CAL CK 0006
High Courts21 Dec 1874Dismissed
Raghubram Nundee Vs Gungahurry Nundee and Another
Calcutta High Court · (1874) 12 CAL CK 0005
High Courts17 Dec 1874
Roy Dhunput Singh Bahadoor Vs The Collector of Moorshedabad, on Behalf of Government and Another
Calcutta High Court · (1874) 12 CAL CK 0001
High Courts14 Dec 1874
Mohesh Chunder Surma Ghuttuck Vs Gobind Proshad Talookdar and Another
Calcutta High Court · (1874) 12 CAL CK 0002
High Courts07 Dec 1874
Mrinmoyee Dabea Vs Bhoobunmoyee Dabea and Another
Calcutta High Court · (1874) 12 CAL CK 0004
High Courts21 Sept 1874Dismissed
S.G. Clark Vs James Hills and Another
Calcutta High Court · (1874) 09 CAL CK 0003
High Courts18 Sept 1874Allowed
Mankee Kooer Vs Sheikh Munnoo
Calcutta High Court · (1874) 09 CAL CK 0001
High Courts15 Sept 1874
Bhanoomutty Chowdhrain Vs Premchand Neogee and Another
Calcutta High Court · (1874) 09 CAL CK 0002
High Courts07 Sept 1874
Eshan Chunder Bose Vs Prannath Nag
Calcutta High Court · (1874) 09 CAL CK 0004
High Courts20 Aug 1874
Nilmadhub Mookerjee Vs Dookeeram Khottah and Others
Calcutta High Court · (1874) 08 CAL CK 0002
High Courts19 Aug 1874Allowed
Kheeroo Mundul Vs Gungadeen Misser and Another
Calcutta High Court · (1874) 08 CAL CK 0006
High Courts14 Aug 1874Allowed
Mitta Kunth Audhi Carry Vs Neerunjun Audhicarry and Others
Calcutta High Court · (1874) 08 CAL CK 0005