High Courts18 Jan 1877
The Empress of India Vs Judoonath Gangooly
Calcutta High Court · (1877) ILR (Cal) 274
Criminal Procedure Code, 1898 (CrPC) — Section 272
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,141 of 3,201
High Courts17 Jan 1877
Boonjad Mathoor and Others Vs Nathoo Shahoo
Calcutta High Court · (1878) ILR (Cal) 376
High Courts11 Jan 1877
Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others
Calcutta High Court · (1877) ILR (Cal) 130
High Courts01 Jan 1877
Ram Rotton Mundul Vs Netro Kally Dassee and Another
Calcutta High Court · (1879) ILR (Cal) 339
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts19 Dec 1876
Brammoye Dassee on behalf of Brojo Nath Singh and Another Vs Kristo Mohun Mookerjee
Calcutta High Court · (1877) ILR (Cal) 222
High Courts07 Dec 1876
Poorno Chunder Coondoo Vs Prosonno Coomar Sikdar and Another
Calcutta High Court · (1877) ILR (Cal) 123
High Courts27 Nov 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 229
High Courts15 Sept 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 58
Evidence Act, 1872 — Section 92
High Courts14 Sept 1876
Adjein Dooply and Another Vs Ahmed Mahomed Pattel
Calcutta High Court · (1877) ILR (Cal) 324
Limitation Act, 1963 — Section 10
High Courts14 Sept 1876
MacGillivray Vs The Jokai Assam Tea Company
Calcutta High Court · (1877) ILR (Cal) 33
High Courts11 Sept 1876
In Re: Juggut Chunder Chuckerbutty
Calcutta High Court · (1877) ILR (Cal) 110
Criminal Procedure Code, 1898 (CrPC) — Section 294, 297
High Courts06 Sept 1876
Koegler and Others Vs The Coringa Oil Company, Limited
Calcutta High Court · (1876) ILR (Cal) 466
Contract Act, 1872 — Section 28
High Courts04 Sept 1876
Bassider Ruhman Khondkhar and Another Vs Rajendronath Mookhopadhya
Calcutta High Court · (1877) ILR (Cal) 147
High Courts04 Sept 1876
In Re: Land Acquisition Act (X of 1870)
Calcutta High Court · (1877) ILR (Cal) 104
High Courts31 Aug 1876
Sib Chunder Mullick Vs Kissen Dyal Opadhya and Another
Calcutta High Court · (1876) ILR (Cal) 477
Presidency Small Cause Courts Act, 1882 — Section 42
High Courts23 Aug 1876
The Queen Vs Baijoo Lall and Others In Re: Baijoo Lall and Another
Calcutta High Court · (1876) ILR (Cal) 451
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts14 Aug 1876
Bhyrub Chunder Bundopadhya Vs Soudamini Dabee
Calcutta High Court · (1877) ILR (Cal) 142
High Courts14 Aug 1876
Kristomonee Dossee Vs Denobundhoo Chowdhry
Calcutta High Court · (1877) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 2