High Courts02 May 1877
In Re: Bungseedhur Khettry, an Insolvent Claim of Ramlall Budree Doss
Calcutta High Court · (1877) ILR (Cal) 359
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,140 of 3,201
High Courts24 Apr 1877
Govind Shaw Tanti Vs Shiro Kumari Debi
Calcutta High Court · (1877) ILR (Cal) 418
High Courts23 Apr 1877
The Corporation of Calcutta Vs Bheecunram Napit alias Bheecun Napit
Calcutta High Court · (1877) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts23 Apr 1877
Nilmoni Singh Deo Vs Raghumoni Audhikary
Calcutta High Court · (1877) ILR (Cal) 393
High Courts18 Apr 1877
Bhubon Mohini Dabea Vs Chunder Mohun Roy and Others
Calcutta High Court · (1877) ILR (Cal) 389
Limitation Act, 1963 — Section 4
High Courts10 Apr 1877
Choonee Lall Vs Bhimul Doss alias Lall Baboo
Calcutta High Court · (1877) ILR (Cal) 379
High Courts26 Mar 1877
The Empress Vs Jyadulla
Calcutta High Court · (1877) ILR (Cal) 436
Criminal Procedure Code, 1898 (CrPC) — Section 272
High Courts22 Mar 1877
In Re: Empress of India on the Prosecution of Malcolm
Calcutta High Court · (1877) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts16 Mar 1877
The Bank of Hindoostan, China and Japan Limited Vs Shoroshibala Debee and Another
Calcutta High Court · (1877) ILR (Cal) 311
High Courts12 Mar 1877
Watson and Co. Vs Dhonendra Chunder Mookerjee
Calcutta High Court · (1878) ILR (Cal) 7
High Courts22 Feb 1877
Dhonessur Kooer Vs Roy Gooder Sahoy
Calcutta High Court · (1877) ILR (Cal) 337
High Courts21 Feb 1877
Soudaminey Dossee Vs Jogesh Chunder Dutt and Others
Calcutta High Court · (1877) ILR (Cal) 262
High Courts20 Feb 1877
The Empress of India Vs Diljour Misser
Calcutta High Court · (1877) ILR (Cal) 226
General Clauses Act, 1868 — Section 6
High Courts20 Feb 1877
In Re: Chunder Nath Sen and Another
Calcutta High Court · (1877) ILR (Cal) 293
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts29 Jan 1877
Janokee Debea Vs Gopaul Acharjea and Another
Calcutta High Court · (1877) ILR (Cal) 365
High Courts22 Jan 1877
The Empress Vs Dwarkanath Chowdhry and Another
Calcutta High Court · (1877) ILR (Cal) 399
Stamp Act, 1899 — Section 29
High Courts18 Jan 1877
Mackintosh Vs Hunt
Calcutta High Court · (1877) ILR (Cal) 202
Contract Act, 1872 — Section 74