High Courts26 Feb 1878
Chunder Nath Chowdhry Vs Tirthanund Thakoor and Another
Calcutta High Court · (1878) 02 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,135 of 3,201
High Courts19 Feb 1878
Bemolasoondury Chowdhrain and Others Vs Punchanun Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 706
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Feb 1878
Rajcoomaree Dassee Vs Gopal Chunder Bose and Others
Calcutta High Court · (1878) ILR (Cal) 515
High Courts18 Feb 1878
The Empress Vs Baidanath Das
Calcutta High Court · (1878) 02 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 222
High Courts18 Feb 1878
Narain Singh Vs Ram Lall Mookerjee
Calcutta High Court · (1878) 02 CAL CK 0002
High Courts16 Feb 1878
The Collector of Jessore Vs Hurrish Chunder Roy
Calcutta High Court · (1878) ILR (Cal) 713
High Courts12 Feb 1878
The Empress Vs Amiruddeen
Calcutta High Court · (1878) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 217
High Courts12 Feb 1878
The Empress on the Prosecution of Johardi Sheik Vs Hematulla
Calcutta High Court · (1878) 02 CAL CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts11 Feb 1878
In Re: Umbica Nundun Biswas (an Insolvent)
Calcutta High Court · (1878) 02 CAL CK 0017
Provincial Insolvency Act, 1920 — Section 26
High Courts11 Feb 1878
Hemendro Coomar Mullick Vs Rajendrolall Moonshee and Another
Calcutta High Court · (1878) ILR (Cal) 354
Contract Act, 1872 — Section 43
High Courts11 Feb 1878
Mothoormohun Roy Vs The Bank of Bengal
Calcutta High Court · (1878) 02 CAL CK 0014
High Courts11 Feb 1878
Manick Chunder Dutt Vs Bhuggobutty Dossee
Calcutta High Court · (1878) 02 CAL CK 0012
High Courts05 Feb 1878
Sajidabanoo Vs Mahomed Arshad Chowdhry
Calcutta High Court · (1878) ILR (Cal) 703
High Courts05 Feb 1878
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 692
High Courts31 Jan 1878
Chunder Caunt Mookerjee Vs Jodoonath Khan and Another
Calcutta High Court · (1878) 01 CAL CK 0023
High Courts31 Jan 1878
In Re: In the Matter of the Empress
Calcutta High Court · (1879) ILR (Cal) 570
Criminal Procedure Code, 1898 (CrPC) — Section 231, 471, 472