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Calcutta High Court judgments

64,043 judgments · page 301 of 3,203

High Courts05 Nov 2019Disposed Of

Aliah University & Ors Vs Sk. Marjamal Haque & Ors

Calcutta High Court · (2019) 11 CAL CK 0017

West Bengal Administrative Tribunal Constituted Under The Administrative Tribunals Act, 1985 — Section 5(8)West Bengal Services (Revision Of Pay And Allowances) Rules, 1981 — Rule 27, 28Constitution Of India, 1950 — Article 16, 309
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High Courts01 Nov 2019Allowed/ Disposed Of

Sharmila Mondal & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 11 CAL CK 0005

West Bengal School Service Commission (Selection For Appointment To The Posts Of Teachers For Upper Primary Level Of Schools) Rules, 2016 — Rule 2, 2(b), 8, 8(1), 8(2), 8(3)(b), 9, 9(3), 12, 12(5), 13, 13(9), 13(10), 13(11)
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