High Courts14 Nov 2019Disposed Of
APL Metals Limited Vs COSCO Shipping Lines PVT. LTD. & Ors
Calcutta High Court · (2019) 11 CAL CK 0102
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 300 of 3,203
High Courts14 Nov 2019Dismissed
Uma Poddar And Anr Vs Jaspal Singh Chandhok And Ors
Calcutta High Court · (2019) 11 CAL CK 0101
Transfer Of Property Act, 1882 — Section 51, 108, 108(h)Transfer Of Property (Amendment) Supplementary Act, 1929 — Section 56
High Courts13 Nov 2019Disposed Of
Panchanan Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0039
High Courts13 Nov 2019Allowed
Samir Kumar Kundu Vs Dipali Roy And Others
Calcutta High Court · (2019) 11 CAL CK 0038
West Bengal Premises Tenancy Act, 1997 — Section 2(g), 6, 6(4), 6(d), 7(2)Constitution Of India, 1950 — Article 227
High Courts13 Nov 2019Allowed
Saghira Bano Vs Mahmood Alam & Ors
Calcutta High Court · (2019) 11 CAL CK 0037
West Bengal Thika Tenancy (Acquisition & Regulation) Act, 2001 — Section 5(3), 21, 27Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Constitution Of India, 1950 — Article 227
High Courts13 Nov 2019Disposed Of
Dr. Goutam Pal Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0036
University Grants Commission Act, 1956 — Section 3Constitution Of India, 1950 — Article 12, 14, 16, 32, 39(4), 226
High Courts13 Nov 2019Allowed
Twilight Properties Pvt. Ltd. And Another Vs Supratik Bhattacharjee And Others
Calcutta High Court · (2019) 11 CAL CK 0035
Specific Relief Act, 1963 — Section 14(3)(c)(iii)Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(3), Order Order 6 Rule 1, 6 Rule 17, Order 7 Rule 1, Order 7 Rule 11, Order 8 Rule 6, Order 8 Rule 9Constitution Of India, 1950 — Article 227
High Courts13 Nov 2019Dismissed
Gouri Shankar Jain Vs Punjab National Bank & Anr
Calcutta High Court · (2019) 11 CAL CK 0034
Insolvency And Bankruptcy Code, 2016 — Section 2(e), 3(11), 3(12), 5(1), 5(5A), 5(22), 6, 7, 7(5), 14, 14(3), 30(4), 31, 31(1), 60(2), 60(3), 96, 101, 179, 238, 249Indian Contract Act, 1872 — Section 69, 126, 128, 133, 134, 135, 136, 137, 138, 139, 140, 141, 145Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14
High Courts08 Nov 2019Dismissed
Atindra Prasad Nath Vs Aloke Saha
Calcutta High Court · (2019) 11 CAL CK 0033
West Bengal Premises Tenancy Act, 1997 — Section 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 115A, 151Constitution Of India, 1950 — Article 227
High Courts08 Nov 2019Disposed Of
Manab Sampad Unnayan Sahayak Karmi Union & Anr Vs State West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0032
High Courts08 Nov 2019Disposed Of
Ratan Chakraborty Vs Life Insurance Corporation Of India & Ors
Calcutta High Court · (2019) 11 CAL CK 0031
Insurance Act, 1938 — Section 45
High Courts08 Nov 2019
Samir Kumar Dutta & Ors Vs Kalipada Pal
Calcutta High Court · (2019) 11 CAL CK 0030
Limitation Act, 1963 — Section 5
High Courts08 Nov 2019Disposed Of
Anil Kar Vs State Of West Bengal
Calcutta High Court · (2019) 11 CAL CK 0029
Evidence Act, 1872 — Section 27, 106Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Nov 2019Dismissed
Avijit Mitra & Ors Vs Shankar Lal Roy
Calcutta High Court · (2019) 11 CAL CK 0028
Code Of Civil Procedure, 1908 — Section 100Indian Easements Act, 1882 — Section 8, 13, 15
High Courts08 Nov 2019Dismissed
Suresh Kumar Jain & Ors Vs Madanlal Jain & Ors
Calcutta High Court · (2019) 11 CAL CK 0027
Code Of Civil Procedure, 1908 — Section 22(3)(f), Order 47 Rule 1
High Courts07 Nov 2019Dismissed
SPT International And Finance Ltd Vs Bank Of Baroda & Anr
Calcutta High Court · (2019) 11 CAL CK 0026
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 17Security Interest (Enforcement Rules) 2002 — Rule 9(5)
High Courts07 Nov 2019Dismissed
Pradip Mondal & Anr Vs Sadhana Mondal & Ors
Calcutta High Court · (2019) 11 CAL CK 0025
West Bengal Estates Acquisition Act, 1953 — Section 5A, 6West Bengal Land Reforms Act, 1955 — Section 54Code Of Civil Procedure, 1908 — Section 11, Order 7 Rule 11, Order 7 Rule 11(a)
High Courts07 Nov 2019Allowed
Ashwin Bhanulal Desai Vs Bijay Kumar Manish Kumar HUF
Calcutta High Court · (2019) 11 CAL CK 0024
Transfer Of Property Act, 1882 — Section 6, 13, 106, 108(q), 110, 111, 111(a), 111(g), 111(h)West Bengal Premises Tenancy Act, 1997 — Section 2(g), 3, 3(c), 45Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts07 Nov 2019Disposed Of
Sanjay Kumar Saha Vs UCO Bank & Ors
Calcutta High Court · (2019) 11 CAL CK 0023
High Courts05 Nov 2019Allowed/Disposed Of/ Dismissed
Director General, Directorate of Revenue Intelligence & Anr Vs Navneet Kumar & Ors
Calcutta High Court · (2019) 11 CAL CK 0018
Customs Act, 1962 — Section 2(34), 3, 4, 4(1), 5, 6, 108, 111(d), 111(f), 111(i), 111(l), 111(m), 112(a), 112(b), 114AA, 124Indian Revenue Services (Customs and Central Excise) Rules, 2016 — Rules 5, 5(1), Rules 5(5)Constitution Of India, 1950 — Article 309