COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 297 of 3,203

High Courts27 Nov 2019Dismissed

Anandlok Welfare Association Vs M/s City Enclave Private Limited

Calcutta High Court · (2019) 11 CAL CK 0088

Urban Land (Ceiling And Regulation) Act, 1976 — Section 2(g)(i), 2(q)(ii), 4, 5Kolkata Municipal Corporation Act, 1980 — Section 2(5)Kolkata Municipal Corporation Building Rules, 1990 — Rule 20(1), 20(2), 22, 53, 62, 63

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High Courts27 Nov 2019Allowed

Rabi Sankar Dutta & Ors Vs Bijoy Krishna Seva Samity & Anr

Calcutta High Court · (2019) 11 CAL CK 0087

Specific Relief Act, 1963 — Section 34, 42Code Of Civil Procedure, 1908 — Order 41 Rule 11

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High Courts27 Nov 2019Allowed

Bhaskar Mondal Vs Biswajit Chakraborty

Calcutta High Court · (2019) 11 CAL CK 0086

Evidence Act, 1872 — Section 61, 62, 63, 63(3), 65, 65(a), 138Constitution Of India, 1950 — Article 227

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High Courts27 Nov 2019Disposed Of

Snehansu Majumdar Vs West Bengal Essential Commodities Supply Corp. LTD And Ors

Calcutta High Court · (2019) 11 CAL CK 0085

Constitution Of India, 1950 — Article 14, 19, 23

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High Courts27 Nov 2019Allowed/Dismissed/Disposed Of

State Of West Bengal And Others Vs Bharat Vanijya Eastern Private Limited And Others

Calcutta High Court · (2019) 11 CAL CK 0084

Code Of Civil Procedure, 1908 — Section 89Arbitration And Conciliation Act, 1996 — Section 34

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High Courts26 Nov 2019Disposed Of

Bharat Petroleum Corporation Ltd. & Anr Vs Union Of India & Ors

Calcutta High Court · (2019) 11 CAL CK 0083

Industrial Disputes Act, 1947 — Section 12, 22(1)(b), 22(1)(d), 24Constitution Of India, 1950 — Article 226

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High Courts26 Nov 2019Allowed

Ashit Biswas And Others Vs State Of West Bengal

Calcutta High Court · (2019) 11 CAL CK 0082

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29

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High Courts26 Nov 2019Dismissed

Atanu Chakraborty Vs High Court Of Calcutta And Others

Calcutta High Court · (2019) 11 CAL CK 0081

Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 16, 32, 136, 226, 227

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High Courts25 Nov 2019Disposed Of

Pyari Mohan Das Vs State Of West Bengal And Others

Calcutta High Court · (2019) 11 CAL CK 0080

Specific Relief Act, 1963 — Section 5, 6Code Of Civil Procedure, 1908 — Section 9Constitution Of India, 1950 — Article 226

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High Courts25 Nov 2019

Fakarul Islam And Others Vs State Of West Bengal And Others

Calcutta High Court · (2019) 11 CAL CK 0079

Code Of Criminal Procedure, 1973 — Section 161

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High Courts25 Nov 2019Dismissed

Asit Ranjan Gayen And Others Vs State Of West Bengal And Others

Calcutta High Court · (2019) 11 CAL CK 0078

West Bengal School Service Commission Act, 1997 — Section 2(p), 9, 10West Bengal Board Of Secondary Education Act, 1963 — Section 45Management Of Recognized Non-Government Institutions (Aided And Unaided) Rules, 1969 — Rule 28

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High Courts25 Nov 2019Allowed