High Courts08 Jul 1910
Harendra Kumar Bose and Others Vs Girish Chandra Mitra and Another
Calcutta High Court · 7 Ind. Cas. 798
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,809 of 3,203
High Courts08 Jul 1910
In Re: A Vakil''s Application
Calcutta High Court · (1910) ILR (Cal) 853
Civil Procedure Code, 1908 (CPC) — Section 119, 129
High Courts08 Jul 1910
Jinnat Ali and Others Vs Nissa Bibi and Others
Calcutta High Court · 7 Ind. Cas. 123
High Courts08 Jul 1910
Harendra Kumar Bose Vs Girish Chandra Mitra
Calcutta High Court · (1911) ILR (Cal) 24
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Jul 1910
Maharaja Bahadur Sir Prodyot Kumar Tagore Vs Mahomed Hussain Khan and Others
Calcutta High Court · 7 Ind. Cas. 86
Bengal Tenancy Act, 1885 — Article 1
High Courts05 Jul 1910
Nabadwipa Chandra Shaha Vs Jugol Dasi Dassya
Calcutta High Court · 7 Ind. Cas. 214a
Guardians and Wards Act, 1890 — Section 27
High Courts05 Jul 1910
Ramani Debi Vs Kumud Bandhu Mukherjee
Calcutta High Court · 7 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Jul 1910
Kalanand Singh and Another Vs Chandra Kishore Jha
Calcutta High Court · 7 Ind. Cas. 19a
Bengal Tenancy Act, 1885 — Article 6
High Courts04 Jul 1910
Jadoo Nath Chatterjee Vs Aswini Kumar Banerjee and Others
Calcutta High Court · 16 Ind. Cas. 974
Bengal Tenancy Act, 1885 — Section 169
High Courts04 Jul 1910
Ananda Mohan Roy Chowdhury Vs Guru Dayal Saha and Others
Calcutta High Court · 7 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 161
High Courts04 Jul 1910
Hari Dasi Debi Vs Dhiraj Chandra Bose and another
Calcutta High Court · (1910) 07 CAL CK 0001
High Courts01 Jul 1910
Gopal Chandra Karmokar Vs Basir Gazi and Others
Calcutta High Court · 7 Ind. Cas. 17
Bengal Tenancy Act, 1885 — Section 49
High Courts01 Jul 1910
Sadek Sardar and Others Vs Kali Prasanna Saha and Others
Calcutta High Court · 7 Ind. Cas. 48
High Courts30 Jun 1910Dismissed
Kali Charan Thakur Vs Annada Kanta Bhattacharjee and others
Calcutta High Court · (1910) 06 CAL CK 0011
High Courts29 Jun 1910Allowed
Ananda Kisore Sen Vs Secretary of State for India in Council and Another
Calcutta High Court · (1910) 06 CAL CK 0061
High Courts29 Jun 1910
Maksud Mahi Vs Secretary of State for India in Council and Another
Calcutta High Court · 7 Ind. Cas. 90
High Courts29 Jun 1910
Gobinda Mohan Roy Chowdhury and Others Vs Mayatunnessa Bibi
Calcutta High Court · 7 Ind. Cas. 9
High Courts29 Jun 1910
Mohun Lal Babu Vs Udai Narain Bhaduri and Others
Calcutta High Court · 7 Ind. Cas. 2
Bengal Patni Taluks Regulation, 1819 — Section 9Contract Act, 1872 — Section 23