High Courts22 Jul 1910
Manmatha Nath Chowdhury Vs Nabin Chandra Sanyal
Calcutta High Court · 7 Ind. Cas. 214
Evidence Act, 1872 — Section 93
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,808 of 3,203
High Courts22 Jul 1910
Sagar Chandra Mandal Vs Digambar Mandal
Calcutta High Court · (1911) ILR (Cal) 125
High Courts20 Jul 1910
Hiramony Biswas Vs Musa Khan
Calcutta High Court · 7 Ind. Cas. 625
Transfer of Property Act, 1882 — Section 89
High Courts19 Jul 1910
British American Tobacco Co., LD. Vs Mahboob Buksh
Calcutta High Court · (1911) ILR (Cal) 110
High Courts19 Jul 1910
Mohunt Sheonandan Gir Vs Dhupan Upadhya
Calcutta High Court · (1910) 07 CAL CK 0007
High Courts18 Jul 1910
Golap Jan Vs Bhola Nath Khetry
Calcutta High Court · 7 Ind. Cas. 255
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts15 Jul 1910
Ekadashi Das and Another Vs Chandra Mohan Shaha and Another
Calcutta High Court · 7 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1910
Bhagwat Sahai Vs Bipin Behari Mitter
Calcutta High Court · (1910) ILR (Cal) 918
High Courts15 Jul 1910
Ganga Prasad Bhattacharyya and Others Vs Hara Kanta Chowdhury and Another
Calcutta High Court · 7 Ind. Cas. 234
Guardians and Wards Act, 1890 — Section 17(2)
High Courts13 Jul 1910
Manindro Nath Mitter Vs Bengal Nagpur Railway Co.
Calcutta High Court · 35 Ind. Cas. 665
Railways Act, 1890 — Section 112
High Courts12 Jul 1910
Lakshmi Narain Dutt Vs Fazil Mahomed and Others
Calcutta High Court · 7 Ind. Cas. 163
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Jul 1910
British and Foreign Marine Insurance Co. Ltd. Vs India General Steam Navigation and Bail Way Co. Ltd.
Calcutta High Court · 9 Ind. Cas. 960
High Courts12 Jul 1910
Jugal Pershad Singh Vs Parbhu Narain Jha
Calcutta High Court · (1910) ILR (Cal) 914
Court Fees Act, 1870 — Article 17(6), 5
High Courts12 Jul 1910
British and Foreign Marine Insurance Co., LD. Vs Indian General Steam Navigation and Railway Co., LD.
Calcutta High Court · (1911) ILR (Cal) 50
High Courts12 Jul 1910
British and Foreign Marien Insurance Co. Ld. Vs Indian General Navigation and Railway Co. Ld.
Calcutta High Court · (1911) ILR (Cal) 28
High Courts12 Jul 1910Allowed
Sivadurga Debi Vs Rajmohan Poddar
Calcutta High Court · (1910) 07 CAL CK 0040
High Courts12 Jul 1910
The British and Foreign Marine Insurance Co. Vs The India General Navigation and Railway Co. Ltd.
Calcutta High Court · 9 Ind. Cas. 364
Carriers Act, 1865 — Section 9
High Courts11 Jul 1910
Jagat Bai Vs Babu Gajadhar Upadhya Nazir
Calcutta High Court · 7 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 115