High Courts11 Mar 1915
Shashi Bhusan Hazrah Vs Sheikh Esabar (Esrar) Ali Nazir and Others, Purna Chandra Pal, Kalidas Samanta and Others, Jogendra Nath Samanta and Another, Sheikh Arietullah and Others, Akhil Chandra Adhicary and Others, Kalidas Samanta and Others, Abdul Gaffur Nazir and Others, Sheikh Arietulla and Others
Calcutta High Court · 29 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 105, 108, 109