COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 2,704 of 3,203

High Courts23 Mar 1915

Nobin Chandra Chowdhury and Others Vs Bepin Chandra Roy Chowdhury

Calcutta High Court · 29 Ind. Cas. 308

Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 18

Read judgment

High Courts23 Mar 1915

Jogendra Chandra Banerjee Vs Phani Bhushan Mookerjee and Others

Calcutta High Court · 33 Ind. Cas. 810

Read judgment

High Courts23 Mar 1915

Meher Ali and Another Vs Kalai Khalashi

Calcutta High Court · 29 Ind. Cas. 461

Bengal Tenancy Act, 1885 — Section 85

Read judgment

High Courts23 Mar 1915

Suradhani Debya Vs Chandra Nath Pramanik and Others

Calcutta High Court · 37 Ind. Cas. 131

Read judgment

High Courts22 Mar 1915

Emperor Vs Nogendra Nath Sen Gupta

Calcutta High Court · (1915) 03 CAL CK 0020

Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts22 Mar 1915

Hankar Rai Vs Kamta Proshad Sahu And Anr

Calcutta High Court · 29 Ind. Cas. 875

Read judgment

High Courts22 Mar 1915

Mohendra Nath Mandal and Another Vs Narendra Krishna Chatterjee

Calcutta High Court · 29 Ind. Cas. 399

Bengal Drainage Act, 1880 — Section 26(1), 42, 44

Read judgment

High Courts19 Mar 1915

Khemesh Chandra Rakshit Vs Abdul Hamid

Calcutta High Court · 29 Ind. Cas. 350

Land Registration Act, 1876 — Section 69

Read judgment

High Courts18 Mar 1915

Kumar Rameshwar Malia and Others Vs Sri Sri Jiu Thakur, by his Shebait, Mahant Sri Sri Ram Chandra Acharjya Goswami and Others

Calcutta High Court · 29 Ind. Cas. 337

Limitation Act, 1908 — Section 30

Read judgment

High Courts18 Mar 1915

Biswessor Sen and Another Vs Imamudii Chowdhuri and Others

Calcutta High Court · 29 Ind. Cas. 833

Read judgment

High Courts17 Mar 1915

Ali Haffiz and Others Vs Abdur Rahman and Another

Calcutta High Court · 32 Ind. Cas. 801

Civil Procedure Code, 1908 (CPC) — Section 92

Read judgment

High Courts17 Mar 1915

Ali Haffiz Vs Abdur Rahaman

Calcutta High Court · (1915) ILR (Cal) 1135

Civil Procedure Code, 1908 (CPC) — Order 1 rule 3, 92

Read judgment

High Courts17 Mar 1915

Udit Narain Chowdhury and Others Vs Mathura Prasad and Others

Calcutta High Court · 29 Ind. Cas. 413

Transfer of Property Act, 1882 — Section 54, 54(3)

Read judgment

High Courts16 Mar 1915

Damoda Coal Company Limited Vs Hurmook Marwari

Calcutta High Court · 31 Ind. Cas. 697

Transfer of Property Act, 1882 — Section 108(e)

Read judgment

High Courts15 Mar 1915

Ram Sarup Bhagat Vs Bansi Mandar

Calcutta High Court · 30 Ind. Cas. 955

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1

Read judgment

High Courts15 Mar 1915

Gurai Kar and Others Vs Srimati Rani Kuarmoni Singha Mandhata

Calcutta High Court · 29 Ind. Cas. 312

Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts12 Mar 1915Dismissed

Madan Mohan Dey and Others Vs Rebati Mohan Poddar and Another

Calcutta High Court · (1915) 03 CAL CK 0031

Read judgment

High Courts12 Mar 1915

Jagannath Rahatgir Vs Pandit Deokinandan and Another

Calcutta High Court · 29 Ind. Cas. 671

Penal Code, 1860 (IPC) — Section 405Stamp Act, 1899 — Section 33

Read judgment

High Courts12 Mar 1915

Puncha Thakur and Another Vs Bindesri Thakur and Others

Calcutta High Court · 28 Ind. Cas. 675

Read judgment

High Courts12 Mar 1915

Jnanendra Nath Bhattacharjee Vs Chandi Charan Saha and Another

Calcutta High Court · 29 Ind. Cas. 480

Contract Act, 1872 — Section 23

Read judgment