CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

67,745 judgments · page 25 of 3,388

High Courts20 Aug 2026Dismissed

Goutam Goswami Vs LIC of India & Ors.

Calcutta High Court · (2026) 08 CAL CK 2827

Staff Regulation-Regulations 21 and 24 read with Regulation 39(i)(o) to (g)Life Insurance Corporation of India (Staff) Rules, 1960-Rule 77(5), 39(1)(c), 31(1)(g)Right to Information Act
Read judgment
High Courts19 Aug 2026Allowed

CESC Limited & Anr. Vs The Ombudsman & Ors.

Calcutta High Court · (2026) 08 CAL CK 2831

West Bengal Electricity Regulatory Commission (Guidelines for Establishment of a Forum for Redressal of Grievances of Consumers and Time and Manner of Dealing with such Grievances by the Ombudsman) Regulations, 2006West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connection) Regulations, 2005-Regulation 18, 19Electricity Act, 2003-Section 43, 42(6)
Read judgment
High Courts19 Aug 2026Allowed

Ujjal Kumar Ghosh & Anr. Vs Umesh Chandra Mohapatra & Anr.

Calcutta High Court · 2025 INSC 267

Code of Criminal Procedure, 1973-Section 482, 197, 313Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 120B/420/468/471, 420/120B, Sec 120B, Sec 420, Sec 468, Sec 471, 197, 166-A, 166-B, 354, 354-A, 354-B, 354-C, 354-D, 370, 375, 376, 376-A, 376-AB, 376-C, 376-D, 376-DA, 376-DB, 509
Read judgment