COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,452 of 3,204

High Courts21 Jul 1925

In Re: Kanhya Lal Sewbux

Calcutta High Court · AIR 1926 Cal 176

Read judgment

High Courts21 Jul 1925

Emperor Vs Yakub and Others

Calcutta High Court · AIR 1926 Cal 1034

Criminal Procedure Code, 1898 (CrPC) — Section 307

Read judgment

High Courts21 Jul 1925

Bijraj Boyed and Others Vs Raja Bijoy Sinha Dudhoria

Calcutta High Court · AIR 1926 Cal 297

Limitation Act, 1963 — Article 97

Read judgment

High Courts20 Jul 1925

Emperor Vs Miajan and Others

Calcutta High Court · AIR 1926 Cal 585 : 95 Ind. Cas. 61

Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 323, 325

Read judgment

High Courts20 Jul 1925

Harihar Roy Vs Sarat Chandra Basu Chowdhuri

Calcutta High Court · AIR 1926 Cal 661 : 91 Ind. Cas. 734

Bengal Tenancy Act, 1885 — Section 30(b), 39, 50

Read judgment

High Courts20 Jul 1925

Sarada Prosad Roy Vs Krishna Dome and Another

Calcutta High Court · 91 Ind. Cas. 711

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47

Read judgment

High Courts20 Jul 1925

Ananda Priya Baishnavi Vs Bijoy Krishna Ray

Calcutta High Court · AIR 1926 Cal 643 : 91 Ind. Cas. 705

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Evidence Act, 1872 — Section 92

Read judgment

High Courts20 Jul 1925

Ramkumar Sewchand Roy Vs Nanuram Poddar

Calcutta High Court · AIR 1926 Cal 510 : 94 Ind. Cas. 657

Limitation Act, 1908 — Section 20

Read judgment

High Courts17 Jul 1925

Birendra Nath Chatterjee Vs Umananda Mukherjee

Calcutta High Court · 91 Ind. Cas. 998

Read judgment

High Courts17 Jul 1925

Gopal Chandra Das and Another Vs Kumar Satya Bhanu Ghoshal and Others

Calcutta High Court · 92 Ind. Cas. 963

Read judgment

High Courts17 Jul 1925

Prasanna Kumar Ray Vs Arun Chandra Singha

Calcutta High Court · AIR 1925 Cal 656

Bengal Tenancy Act, 1885 — Section 105

Read judgment

High Courts17 Jul 1925

Gopal Chandra Das and Another Vs Satya Bhanu Ghoshal and Others

Calcutta High Court · AIR 1926 Cal 634

Read judgment

High Courts15 Jul 1925

Abdul Gani Bhuya Vs Emperor

Calcutta High Court · AIR 1926 Cal 235 : 90 Ind. Cas. 537

Criminal Procedure Code, 1898 (CrPC) — Section 219, 288, 307, 374Penal Code, 1860 (IPC) — Section 323, 324, 325

Read judgment

High Courts15 Jul 1925

Kamini Kumar Roy and Another Vs Rajendra Nath Roy and Another

Calcutta High Court · AIR 1926 Cal 233 : 90 Ind. Cas. 432

Read judgment

High Courts14 Jul 1925

Indian Vacuum Brake Co., Ltd. Vs E.S. Luard

Calcutta High Court · AIR 1926 Cal 152 : 92 Ind. Cas. 1008

Patents and Designs Act, 1911 — Section 26

Read judgment

High Courts14 Jul 1925

Adhar Chandra Mondal Executor to the Estate of Late Jatadhari Patra Vs Sheikh Abdul Rahaman alias Sheikh Abdul Rahim Mondal and Others

Calcutta High Court · AIR 1926 Cal 764 : 91 Ind. Cas. 656

Bengal Tenancy Act, 1885 — Section 15, 16

Read judgment

High Courts14 Jul 1925

Pitambarnath and Others Vs Bhairab Chandra Sinha and Others

Calcutta High Court · 91 Ind. Cas. 878

Read judgment

High Courts13 Jul 1925

Khemkarandas Khemka Vs Huribux Fatehpunia

Calcutta High Court · AIR 1925 Cal 1215

Read judgment

High Courts11 Jul 1925

Sailabala Deb and Others Vs Baikuntha Nath Ghose and Others

Calcutta High Court · AIR 1926 Cal 486

Read judgment

High Courts10 Jul 1925

Dhana Mohammed and Another Vs Nastulla Molla and Another

Calcutta High Court · 92 Ind. Cas. 948

Transfer of Property Act, 1882 — Section 59

Read judgment