High Courts13 Aug 1925
Lalit Mohan Seal Vs Brojendra Nath Seal and Others
Calcutta High Court · 96 Ind. Cas. 45
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,450 of 3,204
High Courts13 Aug 1925
Bhabatarini Devi Vs Roy Kiran Chandra Roy Bahadur and Others
Calcutta High Court · 91 Ind. Cas. 1026
High Courts12 Aug 1925
Jogesh Chandra Misra Vs Ramani Kanta Mahinta
Calcutta High Court · AIR 1926 Cal 530 : 91 Ind. Cas. 839
High Courts12 Aug 1925
The Superintendent and Remembrancer of Legal Affairs Vs Sader Saik
Calcutta High Court · AIR 1926 Cal 584 : 91 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 423(2)
High Courts07 Aug 1925
Gopiram Behariram Vs Agent, East Indian Railway and Agent, Oudh and Rohilkhand Railway
Calcutta High Court · AIR 1926 Cal 612 : 94 Ind. Cas. 762
Limitation Act, 1963 — Section 22Railways Act, 1890 — Section 72
High Courts07 Aug 1925Allowed
Messrs. Gopiram Behariram Vs Agents, East Indian Ry. and O. and R. Ry.
Calcutta High Court · (1925) 08 CAL CK 0006
High Courts07 Aug 1925
Emperor Vs Ekabbor and Others
Calcutta High Court · AIR 1926 Cal 925 : 94 Ind. Cas. 361
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 114
High Courts06 Aug 1925
Basanta Kumar Choudhury and Another Vs Rai Baikunta Nath Chakravarty Bahadur
Calcutta High Court · AIR 1926 Cal 610 : 91 Ind. Cas. 819
High Courts06 Aug 1925
Rajani Kanta Ghose Vs Nagendra Narain Roy and Others
Calcutta High Court · AIR 1927 Cal 232
High Courts06 Aug 1925
Sivadas Dutta and Another Vs Birendra Krista Dutta
Calcutta High Court · 94 Ind. Cas. 844
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Aug 1925
Nagendra Nath Palit Vs Robindra Narain Deb
Calcutta High Court · AIR 1926 Cal 490 : 94 Ind. Cas. 212
High Courts05 Aug 1925
Shaikh Belait Ali and Others Vs Hari Prosad Moitra and Others
Calcutta High Court · 91 Ind. Cas. 741
Bengal Tenancy Act, 1885 — Section 95Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts05 Aug 1925
Bengaram Changa and Another Vs Bejoy Govinda Roy and Others
Calcutta High Court · AIR 1926 Cal 513 : 91 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts04 Aug 1925
Amiya Pal Chowdhury Vs Srimati Rani Sharba Mangala Debi
Calcutta High Court · AIR 1926 Cal 737 : 91 Ind. Cas. 657
Bengal Tenancy Act, 1885 — Section 65
High Courts04 Aug 1925
Raj Chandra Haldar Vs Mahim Chandra Mallick and Others
Calcutta High Court · AIR 1926 Cal 549 : 91 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts04 Aug 1925
Khurshed Meerza and Another Vs Syed Faizuddin Ali and Another
Calcutta High Court · 92 Ind. Cas. 902
Religious Endowments Act, 1863 — Section 10
High Courts29 Jul 1925
Ramdhani Muchi Vs Khakshardas Tati and Another
Calcutta High Court · AIR 1926 Cal 677 : 92 Ind. Cas. 1031
Limitation Act, 1963 — Section 5
High Courts29 Jul 1925
Nirmal Chandra De Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 265
Arms Act, 1959 — Section 19(f), 22Penal Code, 1860 (IPC) — Section 116, 120B
High Courts29 Jul 1925
Taraprosad Saw Vs Madhu Sudan Giri and Others
Calcutta High Court · AIR 1926 Cal 283 : 91 Ind. Cas. 12
High Courts29 Jul 1925
Binod Kumar Ray Chaudhury and Others Vs Ram Kishore Mistry and Others
Calcutta High Court · 91 Ind. Cas. 686