COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,326 of 3,204

High Courts01 Feb 1932

Ramendra Nath Mukherjee Vs Balurghat Central Co-operative Bank Ltd.

Calcutta High Court · AIR 1932 Cal 317

Friendly Societies Act, 1896 — Section 68Industrial and Provident Societies Act, 1893 — Section 49National Insurance Act, 1911 — Section 67

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High Courts29 Jan 1932

Hiralal Ghose Vs Sheikh Imanuddi

Calcutta High Court · AIR 1932 Cal 584

Specific Relief Act, 1877 — Section 9

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High Courts28 Jan 1932

Radha Krishna Thakur and Another Vs Official Receiver, Dinesh Chandra Roy Chowdhury

Calcutta High Court · AIR 1932 Cal 642

Provincial Insolvency Act, 1920 — Section 4, 53Transfer of Property Act, 1882 — Section 53

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High Courts28 Jan 1932

Bijoy Krishna Basu and Others Vs Benode Behari Pramanik and Others

Calcutta High Court · AIR 1932 Cal 479

Specific Relief Act, 1877 — Section 9

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High Courts28 Jan 1932

Badulla Howladar and Others Vs Aminaddi Chaukidar and Others

Calcutta High Court · AIR 1932 Cal 507

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High Courts28 Jan 1932

Aswini Kumar Das Vs Sasanka Mohan Bose

Calcutta High Court · AIR 1932 Cal 750 : 140 Ind. Cas. 66

Criminal Procedure Code, 1898 (CrPC) — Section 522(1)Penal Code, 1860 (IPC) — Section 448

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High Courts28 Jan 1932

Manmatha Nath Vs Rakhal Chandra Mandal and Another

Calcutta High Court · AIR 1933 Cal 215

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High Courts27 Jan 1932Allowed

Nawabali Haji Vs Jainab Bibi

Calcutta High Court · (1932) 01 CAL CK 0019

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High Courts26 Jan 1932

Jogesh Chandra Saha and Another Vs Monindra Narain Chakravarty and Others

Calcutta High Court · AIR 1932 Cal 620

Limitation Act, 1963 — Section 20, 21(2)

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High Courts25 Jan 1932

Selina Sheehan Vs Hafez Mohammad Fateh Nashib

Calcutta High Court · AIR 1932 Cal 685

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts21 Jan 1932

Sonatan Dafadar Vs Daulat Gazi and Others

Calcutta High Court · AIR 1932 Cal 571

Bengal Tenancy Act, 1885 — Section 160, 160(d), 85

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High Courts19 Jan 1932

Padamchand Pannalal Vs Bhicumchand Chururia and Others

Calcutta High Court · AIR 1932 Cal 661 : 139 Ind. Cas. 183

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 62

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High Courts19 Jan 1932

Golam Asphia and Another Vs Emperor

Calcutta High Court · AIR 1932 Cal 295

Penal Code, 1860 (IPC) — Section 395

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High Courts18 Jan 1932

Joges Chandra Khasnavis and Others Vs Prasanna Kumar Majumdar and Others

Calcutta High Court · AIR 1932 Cal 664

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High Courts16 Jan 1932Allowed

Maharaja Bir Bikram Kishore Manikya Bahadur Vs Sujat Ali and Others

Calcutta High Court · (1932) 01 CAL CK 0020

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High Courts14 Jan 1932

Muhammad Ali and Others Vs Emperor

Calcutta High Court · 145 Ind. Cas. 925

Penal Code, 1860 (IPC) — Section 366, 366A, 368

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High Courts14 Jan 1932

Irpan Ali Laskar Vs Jogendra Chandra Das Patni and Others

Calcutta High Court · AIR 1932 Cal 708

Evidence Act, 1872 — Section 91, 92

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High Courts14 Jan 1932

Israil Vs Emperor

Calcutta High Court · AIR 1932 Cal 536

Penal Code, 1860 (IPC) — Section 304

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High Courts14 Jan 1932

Mahomed Ali and Others Vs Emperor

Calcutta High Court · AIR 1933 Cal 194

Penal Code, 1860 (IPC) — Section 366, 366A

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High Courts12 Jan 1932

Surendra Nath Lahiri Vs Jnanendra Nath Lahiri

Calcutta High Court · AIR 1932 Cal 574

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