High Courts01 Mar 1932
B.N. Ry. Co. Ltd. Vs Ravan Desai and Co.
Calcutta High Court · AIR 1932 Cal 877
Railways Act, 1890 — Section 55
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,324 of 3,204
High Courts01 Mar 1932
J.K. Sinha Vs Hemanta Kumar Sinha and Another
Calcutta High Court · AIR 1932 Cal 697
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts29 Feb 1932
Nawab Bahadur of Murshidabad Vs Kumar Dinendra Mullick
Calcutta High Court · AIR 1932 Cal 844 : 140 Ind. Cas. 866
Land Acquisition Act, 1894 — Section 32(1)(b)
High Courts29 Feb 1932
Surendra Nath Haldar Vs Ramanath Barman and Others
Calcutta High Court · AIR 1932 Cal 825
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1932
Khudiram Vs Shomnath Banerjee and Others
Calcutta High Court · AIR 1933 Cal 454
Transfer of Property Act, 1882 — Section 6(e)
High Courts26 Feb 1932
Nourangilal Marwari Vs Sm. Charubala Dasi and Others
Calcutta High Court · AIR 1932 Cal 766 : 140 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts26 Feb 1932
Badiur Baharnan and Others Vs Mokram Ali and Others
Calcutta High Court · AIR 1932 Cal 687
Bengal Tenancy Act, 1885 — Section 153(b)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts26 Feb 1932
Promatha Nath Ghose Vs Iswar Gopal Jiu and Others
Calcutta High Court · AIR 1932 Cal 831 : 140 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Feb 1932
Abdul Majid and Others Vs Abdul Haq and Others
Calcutta High Court · AIR 1933 Cal 263
Provincial Insolvency Act, 1920 — Section 4
High Courts25 Feb 1932
Sm. Jinnat Bibi Vs Howrah Jute Mill Co. Ltd.
Calcutta High Court · AIR 1932 Cal 751 : 140 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts25 Feb 1932
Banshi Dewan and Others Vs Majaharuddin Talukdar and Others
Calcutta High Court · AIR 1933 Cal 83
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts25 Feb 1932
Padmamoni Dassi Vs Emperor
Calcutta High Court · AIR 1932 Cal 457
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 6(1)Penal Code, 1860 (IPC) — Section 109
High Courts24 Feb 1932
Sree Sree Jagannath Jew Thakur and Others Vs Ananta Adhikary and Others
Calcutta High Court · AIR 1933 Cal 44
High Courts24 Feb 1932
(Sheikh) Bhotali Vs (Sheikh) Kalu
Calcutta High Court · AIR 1932 Cal 856
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts24 Feb 1932
Abdul Kader and Another Vs Abdul Kasim
Calcutta High Court · AIR 1932 Cal 459 : 137 Ind. Cas. 872
Penal Code, 1860 (IPC) — Section 297
High Courts23 Feb 1932
Mahammad Mehar Talukdar and Others Vs Rash Behari Majumdar and Others
Calcutta High Court · AIR 1932 Cal 561
Bengal Tenancy Act, 1885 — Section 167
High Courts23 Feb 1932
Harekrishna Datta Vs Gourhari Setna Poddar
Calcutta High Court · AIR 1932 Cal 894
Bengal Tenancy Act, 1885 — Section 148A
High Courts23 Feb 1932
Bogis Mangati Vs Applama
Calcutta High Court · AIR 1932 Cal 866 : 140 Ind. Cas. 876
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts22 Feb 1932
Giribala Dasi Vs Dwarka Nath Mistri and Others
Calcutta High Court · AIR 1932 Cal 715
Transfer of Property Act, 1882 — Section 117
High Courts22 Feb 1932
Sukumar Majumdar Vs Emperor
Calcutta High Court · AIR 1932 Cal 867a
Bengal Emergency Powers Ordinance, 1931 — Section 33