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Calcutta High Court judgments

64,043 judgments · page 226 of 3,203

High Courts01 Oct 2021Disposed Of

Mrityunjoy Gouda Vs Union Of India And Others

Calcutta High Court · (2021) 10 CAL CK 0018

Constitution Of India, 1950 — Article 226, 227West Bengal Services (Death-Cum-Retirement Benefit) Rules, 1971 — Rule 17, 33, 33(1), 33(2), 58, 59, 59(10), 67, 67B, 75(aaa), 92A, 189A, 189A(iii), 189A(1)(i)
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High Courts01 Oct 2021Disposed Of

Shatarupa Ghosh @ Shatarupa Brahma

Calcutta High Court · (2021) 10 CAL CK 0015

Code Of Criminal Procedure, 1973 — Section 173(8), 482Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4Indian Penal Code, 1860 — Section 120B, 405, 406, 409, 420
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High Courts01 Oct 2021Allowed

Gobindo Das & Ors. Vs Union Of India & Ors.

Calcutta High Court · (2021) 10 CAL CK 0010

Constitution Of India, 1950 — Article 21, 141, 142Prevention Of Money Laundering Act, 2002 — Section 5(1), 5(1)(b), 5(3), 8(3)Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2)
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High Courts01 Oct 2021Dismissed

Swaroop Sen Vs Ajay Kumar Boral And Another

Calcutta High Court · (2021) 10 CAL CK 0003

Arbitration and Conciliation Act, 1996 — Section 11(6)Transfer Of Property Act, 1882 — Section 105West Bengal Premises Tenancy Act, 1997 — Section 3(c)
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