High Courts08 Oct 2021Disposed Of
Mitali Nandy & Others Vs State Of West Bengal & Others
Calcutta High Court · (2021) 10 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 225 of 3,203
High Courts08 Oct 2021Dismissed
Manotosh Ghosh & Anr Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0027
Code Of Criminal Procedure, 1973 — Section 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(2)(C), 21(b)(ii)(c), 29, 37, 42, 43, 52A, 52A(2)(c), 67
High Courts08 Oct 2021Dismissed
Ashfaque Ahamed Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0026
Central Excise Rule, 1944 — Rule 56Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 79, 80Drugs And Cosmetic Act, 1940 — Section 25(4)
High Courts08 Oct 2021
Maple Hotels & Resorts Ltd. (Formerly Known As Darjeeling Plantation Industries Limited) Vs Assistant Labour Commissioner, Plantation, Birpara, Jalpaiguri & Anr.
Calcutta High Court · (2021) 10 CAL CK 0024
Constitution Of India, 1950 — Article 21, 226, 227Code Of Criminal Procedure, 1973 — Section 258, 309, 311, 482Plantation Labour Act, 1951 — Section 2(e), 36
High Courts08 Oct 2021Disposed Of
Mritunjoy Mondal Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0023
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 361, 363, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Oct 2021Allowed
Rampada Sardar Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 10 CAL CK 0022
Payment Of Gratuity Act, 1972 — Section 7, 7(3), 8Bengal Public Demands Recovery Act, 1913 — Section 2(3), 5, 6, 14, 37, 51, 57
High Courts08 Oct 2021Allowed
Santosh Pathak Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 10 CAL CK 0021
Payment Of Gratuity Act, 1972 — Section 7, 7(3), 8Bengal Public Demands Recovery Act, 1913 — Section 2(3), 5, 6, 14, 37, 51, 57
High Courts07 Oct 2021Disposed Of
Hiranmaye Energy Limited & Anr. Vs West Bengal Electricity Regulatory Commission & Ors.
Calcutta High Court · (2021) 10 CAL CK 0040
Constitution Of India, 1950 — Article 19, 137, 142, 226Insolvency And Bankruptcy Code, 2016 — Section 7
High Courts07 Oct 2021Disposed Of
Sonu Ansari @ Jamshed Ansri Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0039
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii), 20(b)(ii)(B)(C), 21(b)(ii)(C), 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)
High Courts07 Oct 2021Allowed
Md. Mohsin @ Meghu Bhai & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 10 CAL CK 0037
Indian Penal Code, 1860 — Section 34, 420, 506Code Of Criminal Procedure, 1973 — Section 251, 313, 482
High Courts07 Oct 2021Dismissed
Kanhaiya Dusad Alias Kanailal Dusad Vs Babita Devi Dusad & Anr.
Calcutta High Court · (2021) 10 CAL CK 0036
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 120B, 323, 406, 498A, 506
High Courts07 Oct 2021Disposed Of
Sujit Kumar Ghosh & Ors. Vs State Of West Bengal & Anr
Calcutta High Court · (2021) 10 CAL CK 0035
Indian Penal Code, 1860 — Section 34, 498A
High Courts07 Oct 2021Dismissed
Sudharshan Kumar Birla Vs Raiganj Properties Pvt. Ltd. & Ors.
Calcutta High Court · (2021) 10 CAL CK 0034
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Oct 2021Dismissed
Suman Bhattacharyya & Anr. Vs Indian Bank & Ors.
Calcutta High Court · (2021) 10 CAL CK 0033
Constitution Of India, 1950 — Article 227Recovery Of Debts due to Banks And Bankruptcy Act, 1993 — Section 17A(2)Code Of Civil Procedure, 1908 — Section 24
High Courts07 Oct 2021Disposed Of/Dismissed
Soumen Charbi Vs Registrar Co-Operation Directorate & Ors.
Calcutta High Court · (2021) 10 CAL CK 0032
Constitution Of India, 1950 — Article 227West Bengal Co-operative Societies Act, 2006 — Section 52, 102(1), 102(1)(b), 102(1)(c), 102(2), 102(3), 102(4), 103, 103(4), 147
High Courts07 Oct 2021Allowed
M/S. K.B. Consortium Vs Crystal Processors Pvt.Ltd. & Anr.
Calcutta High Court · (2021) 10 CAL CK 0031
Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 10Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(vii), 12(1)(c)West Bengal Court-Fees Act, 1970 — Section 7(vii)(b)
High Courts07 Oct 2021Allowed
Bhagwati Prasad Jhunjhunwala (Huf) & Ors. Vs Uco Bank & Anr
Calcutta High Court · (2021) 10 CAL CK 0030
Code Of Civil Procedure, 1908 — Section 2(12), 36, 39, Order 20 Rule 12Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(vii), 15(2)
High Courts07 Oct 2021Partly Allowed
Samir Sardar & Anr. Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0029
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 120B, 346, 364, 367, 370, 498A
High Courts07 Oct 2021Disposed Of
Dollar Industries Limited Vs Estate Officer, Kolkata Port Trust And Others
Calcutta High Court · (2021) 10 CAL CK 0020
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 5
High Courts05 Oct 2021Allowed
Bechu Sekh Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0005
Constitution Of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 36A, 36A(4), 50Code Of Criminal Procedure, 1973 — Section 50, 57, 161, 167, 167(2)