High Courts23 Jan 1936Dismissed
Eastern Tavoy Minerals Corporation, Limited Vs Clarke Rawlins Ker and Co. and Others
Calcutta High Court · (1936) 01 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,254 of 3,204
High Courts23 Jan 1936
Manikganj Trading and Banking Co. Ltd. Vs Madhabendra Kumar Shaha and Another
Calcutta High Court · AIR 1936 Cal 162 : 166 Ind. Cas. 957
Companies Act, 1956 — Section 153
High Courts23 Jan 1936
Chittagong Cotton Mills, Ltd. Vs Amar Krishna Choudhury and Others
Calcutta High Court · AIR 1936 Cal 195
High Courts23 Jan 1936
R. S. N. Co. Ltd. and I. G. N. and Ry. Co. Ltd. Vs Ram Kanai Madhab Chandra Iswar Chandra Pal and Others
Calcutta High Court · AIR 1936 Cal 152
High Courts22 Jan 1936
Jitendra Nath Ray Vs Jnanada Kanta Das Gupta
Calcutta High Court · AIR 1936 Cal 277
Court Fees Act, 1870 — Section 6
High Courts20 Jan 1936
Amulya Ratan Vs Prosad Chandra Kar
Calcutta High Court · AIR 1936 Cal 143
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts17 Jan 1936
Parbati Charan Mukhopadhya Vs Bandeali Akon and Others
Calcutta High Court · AIR 1936 Cal 155
Transfer of Property Act, 1882 — Section 107
High Courts17 Jan 1936
Parbati Charan Mukhopadhya and Others Vs Bandeali Akon and Others
Calcutta High Court · 162 Ind. Cas. 33
Transfer of Property Act, 1882 — Section 107
High Courts17 Jan 1936
Prokash Chandra Nag Vs Subodh Chandra Nag and Others
Calcutta High Court · (1936) 01 CAL CK 0029
High Courts17 Jan 1936Dismissed
Bankim Chandra Maity and Others Vs Dinesh Chandra Roy Chowdhury
Calcutta High Court · (1936) 01 CAL CK 0006
High Courts17 Jan 1936
Radharani Dassya and Others Vs Brindarani Dassya
Calcutta High Court · AIR 1936 Cal 392 : 165 Ind. Cas. 545
High Courts16 Jan 1936
Hrishikesh Law and Another Vs Satish Chandra Paul Srichandan Mari Sultan
Calcutta High Court · 170 Ind. Cas. 634
Bengal Village Chaukidari Act, 1870 — Section 51
High Courts16 Jan 1936
Hrishikseh Law and Another Vs Satish Chandra Paul Srichandan Mari Sultan
Calcutta High Court · AIR 1936 Cal 203
Village Chaukidari Act, 1870 — Section 51
High Courts16 Jan 1936
Rai Radhika Mohon Roy Br. Vs Bhobani Prosanna Lahiri and Others
Calcutta High Court · 164 Ind. Cas. 904
Letters Patent Act, 1865 — Clause 12
High Courts16 Jan 1936Dismissed
Dwarkaram Vs K.C. Dey and Company
Calcutta High Court · (1936) 01 CAL CK 0026
High Courts15 Jan 1936Dismissed
Abdul Rahaman Molla Vs Abdul Hossain Molla and Others
Calcutta High Court · (1936) 01 CAL CK 0033
High Courts14 Jan 1936Allowed
Sarada Churn Goho Vs Prativa Sundari Debi and Others
Calcutta High Court · (1936) 01 CAL CK 0031
High Courts14 Jan 1936
Jadabendranath Panja Vs Emperor
Calcutta High Court · AIR 1936 Cal 149
Criminal Law (Amendment) Act — Section 17(2)Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts14 Jan 1936
Abdul Majid Mian Vs Emperor
Calcutta High Court · AIR 1936 Cal 520 : 165 Ind. Cas. 720
Penal Code, 1860 (IPC) — Section 408
High Courts13 Jan 1936
Akhil Kanta Lahiri and Another Vs Aswini Kanta Bhattacharji and Others
Calcutta High Court · AIR 1936 Cal 464 : 165 Ind. Cas. 631
Bengal Tenancy Act, 1885 — Section 148(o)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16