High Courts07 Feb 1936
Rash Behari Nandi and Others Vs Sm. Hafeza Khatun Chaudhurani and Others
Calcutta High Court · AIR 1936 Cal 784 : 166 Ind. Cas. 960
Court Fees Act, 1870 — Section 12
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,253 of 3,204
High Courts06 Feb 1936Allowed
The Lankapara Tea Company, Ltd. Vs The Gopalpur Tea Co., Ltd. and Others
Calcutta High Court · (1936) 02 CAL CK 0055
High Courts06 Feb 1936
Newaz Ahmad Khan Vs Hasamaddin Ahmed and Others
Calcutta High Court · AIR 1936 Cal 262
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Feb 1936
Ashutosh Sanyal and Others Vs Ram Sankar Ghose and Others
Calcutta High Court · AIR 1936 Cal 198
High Courts04 Feb 1936
Kalipada Bhandari Vs Panchkari Mandal
Calcutta High Court · AIR 1936 Cal 197
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts03 Feb 1936
Khagendra Nath Chatterjee Vs Kanti Bhushan Banerjee
Calcutta High Court · AIR 1936 Cal 808
High Courts31 Jan 1936
Sreemati Dayamoyee Dassya Vs Jatindra Chandra Das and Others
Calcutta High Court · AIR 1937 Cal 23
High Courts31 Jan 1936
Chintaharan De Vs Sm. Kadambini Raj and Others
Calcutta High Court · AIR 1938 Cal 171 : 173 Ind. Cas. 812
Partition Act, 1893 — Section 4
High Courts30 Jan 1936
Panchi Cowri Sadhu Khan Vs Satya Dhenu Ghosal
Calcutta High Court · AIR 1936 Cal 489 : 166 Ind. Cas. 747
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts30 Jan 1936
Hemendra Nath Roy Chowdhury Vs East Bengal Commercial Bank, Mymen-singh and Others
Calcutta High Court · AIR 1936 Cal 210
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Jan 1936
Raj Mohan Das Vs Sarada Charan Choudhury
Calcutta High Court · AIR 1936 Cal 200
Transfer of Property Act, 1882 — Section 83
High Courts27 Jan 1936Dismissed
Sayed Arsad Hossain Vs Sm. Naresh Nandini Dasi
Calcutta High Court · (1936) 01 CAL CK 0032
High Courts27 Jan 1936
Ram Prosad Choudhury Vs Ram Jadu Lahiri and Others
Calcutta High Court · (1936) 01 CAL CK 0024
High Courts24 Jan 1936
Ajit Kumar Basu Vs Surendra Nath Mandal and Others
Calcutta High Court · AIR 1936 Cal 430 : 165 Ind. Cas. 385
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts24 Jan 1936
Gopesh Chandra Aditya Vs Benode Lal Das and Others
Calcutta High Court · AIR 1936 Cal 424 : 165 Ind. Cas. 606
General Clauses Act, 1897 — Section 14Limitation Act, 1963 — Section 4Specific Relief Act, 1877 — Section 42
High Courts24 Jan 1936
Madan Mohan Das Mohanta Maharaj and Another Vs Jitendra Nath Roy
Calcutta High Court · AIR 1936 Cal 781
Cess Act, 1880 — Section 54, 58
High Courts24 Jan 1936
Nrisingha Prosad Chatterji Vs Girindra Nath Mukerji
Calcutta High Court · 165 Ind. Cas. 941
High Courts24 Jan 1936
Hare Krishna Nayak Vs Fakir Chandra Pal and Others
Calcutta High Court · AIR 1936 Cal 260
High Courts23 Jan 1936
Mahammad Fateh Nasib Vs Saradindu Mukherjee
Calcutta High Court · AIR 1936 Cal 221
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c)