High Courts15 Jul 1940
Nalini Kanta Roy Vs Suresh Chandra Chakravarty and Others
Calcutta High Court · AIR 1941 Cal 329
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,179 of 3,204
High Courts12 Jul 1940
Loke Nath Mukerjee and Others Vs Abani Nath Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 68
High Courts11 Jul 1940
Hemendra Nath Roy Chowdhury Vs Purna Charan Hauli and Others
Calcutta High Court · AIR 1940 Cal 549
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Jul 1940
Joyram Rakshit Vs Annada Prosad Kundu
Calcutta High Court · AIR 1941 Cal 90
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts11 Jul 1940Dismissed
Sarashibala Seal Vs Atasi Kanta Ganguly and Others
Calcutta High Court · (1940) 07 CAL CK 0002
High Courts09 Jul 1940
Jitendra Bhusan Das and Others Vs Emperor
Calcutta High Court · AIR 1941 Cal 413
Public Gambling Act, 1867 — Section 3, 4, 5
High Courts09 Jul 1940
Md. Serajul Haque and Others Vs Dwijendra Mohan Sen Gupta and Others
Calcutta High Court · AIR 1941 Cal 33
Transfer of Property Act, 1882 — Section 53A
High Courts08 Jul 1940
Jnanendra Narayan Bagchi and Others Vs Bhola Nath Mondal and Others
Calcutta High Court · AIR 1941 Cal 252
High Courts08 Jul 1940
Anil Kumar Das and Another represented by Smt. Binodini Dassi Vs Smt. Probhabati Mitra
Calcutta High Court · AIR 1940 Cal 532
Guardians and Wards Act, 1890 — Section 27
High Courts05 Jul 1940
Jamuna Ram Bhakat and Another Vs Heeralal Agarwalla and Co. and Others
Calcutta High Court · AIR 1940 Cal 515
High Courts04 Jul 1940
Srimatijan and Another Vs Fulja Khatun and Others
Calcutta High Court · AIR 1941 Cal 266
Bengal Tenancy Act, 1885 — Section 26C
High Courts03 Jul 1940
Mymensingh Loan Office Ltd. Vs Basir Sheikh and Others
Calcutta High Court · AIR 1940 Cal 523
Bengal Agricultural Debtors Act, 1936 — Section 33Bengal Tenancy Act, 1885 — Section 480
High Courts03 Jul 1940
In Re: Manager, Radhika Mohan Roy Ward''s Estate
Calcutta High Court · AIR 1941 Cal 443
Bengal Tenancy Act, 1885 — Section 161(c), 67, 68Income Tax Act, 1961 — Section 2(1)(a)
High Courts02 Jul 1940
Mt. Hashen Banu Bibi and Others Vs Commissioner of Income Tax
Calcutta High Court · AIR 1941 Cal 183
Income Tax Act, 1922 — Section 66(2)
High Courts02 Jul 1940
Sm. Anantamoni Dasi and Others Vs Bhola Nath Manna
Calcutta High Court · AIR 1941 Cal 104
Bengal Tenancy Act, 1885 — Section 182
High Courts28 Jun 1940
Punjab National Bank Ltd. Vs Bank of Baroda Ltd. and Others
Calcutta High Court · AIR 1941 Cal 372
Bills of Exchange Act, 1882 — Section 75Negotiable Instruments Act, 1881 (NI) — Section 6, 7
High Courts27 Jun 1940
Gouri Sankar Mukherjee and Others Vs Jatindra Nath Chahravarty and Another
Calcutta High Court · AIR 1941 Cal 255
High Courts27 Jun 1940
Amiya Bikash Datta and Others Vs Mohaluxmi Bank Ltd.
Calcutta High Court · AIR 1940 Cal 587
Public Demands Recovery Act — Section 3(1)
High Courts26 Jun 1940
Khodeja and Another Vs Mahamad Abdul Khaleque and Others
Calcutta High Court · AIR 1940 Cal 472
Bengal Tenancy Act, 1885 — Section 26F
High Courts26 Jun 1940
Syed Mahommed Yaqub Vs Imperial Bank of India
Calcutta High Court · AIR 1941 Cal 110
Negotiable Instruments Act, 1881 (NI) — Section 31