High Courts12 Aug 1940
Atul Krishna Bose and Others Vs Zahed Mondal and Others
Calcutta High Court · AIR 1941 Cal 102
Bengal Tenancy Act, 1885 — Section 29
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,177 of 3,204
High Courts12 Aug 1940
Khodadat Bibi Vs Kumar Kamala Ranjan Roy
Calcutta High Court · AIR 1940 Cal 584
Bengal Tenancy Act, 1885 — Section 115, 50
High Courts12 Aug 1940
Anthony Francis Noronha Vs Gladstone Wyllie and Co. Ltd.
Calcutta High Court · AIR 1941 Cal 448
Criminal Procedure Code, 1898 (CrPC) — Section 439Merchant Shipping Act, 1958 — Section 63
High Courts11 Aug 1940
Probodh Chandra Haldar and Another Vs Bani Charan Kundu and Another
Calcutta High Court · AIR 1942 Cal 289
Bengal Agricultural Debtors Act, 1936 — Section 52
High Courts09 Aug 1940
Mt. Masiha Khatun Vs Ulatannessa Bibi and Others
Calcutta High Court · AIR 1941 Cal 222
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts09 Aug 1940
Jugal Charan Mondal and Others Vs Rai Debendra Nath Ballav Bahadur and Others
Calcutta High Court · AIR 1940 Cal 572
Bengal Tenancy Act, 1885 — Section 7
High Courts07 Aug 1940Allowed
Girilal Mondal and Others Vs Emperor
Calcutta High Court · (1940) 08 CAL CK 0001
High Courts06 Aug 1940
Purna Lall Nandan Vs Bhupendra Chandra Dutt
Calcutta High Court · AIR 1941 Cal 31
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 Aug 1940
Smt. Bhadrabati Devi Tewari Vs Jibanmal Babu and Others
Calcutta High Court · AIR 1941 Cal 163
High Courts06 Aug 1940
Raja Jagat Kishore Acharjya Chowdhury and Others Vs Kulakamini Dasya and Others
Calcutta High Court · AIR 1941 Cal 233
Transfer of Property Act, 1882 — Section 53
High Courts05 Aug 1940
Sm. Kiron Bala Dassi Vs Atul Kristo Basu and Another
Calcutta High Court · (1940) 08 CAL CK 0020
High Courts05 Aug 1940
Sm. Saibalini Devi Banerjee Vs Abinash Chandra Modak and Others
Calcutta High Court · AIR 1940 Cal 591
Transfer of Property Act, 1882 — Section 1, 111(b), 28
High Courts02 Aug 1940
Horay Krishna Naskar Vs Sashi Bhusan Purkait and Others
Calcutta High Court · AIR 1941 Cal 18
Transfer of Property Act, 1882 — Section 83
High Courts02 Aug 1940
Midnapur Zemindari Co. Ltd. Vs Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1941 Cal 465
Land Acquisition (Mines) Act, 1885 — Section 3
High Courts31 Jul 1940
Bhuban Mohan Guha and Another Vs Brojendra Chandra Ghose and Others
Calcutta High Court · AIR 1941 Cal 311
Partition Act, 1893 — Section 4
High Courts31 Jul 1940
Rajnandini Vs Aswini Kumar Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 20
High Courts31 Jul 1940
Biraja Sundari Baisnabi Vs Sm. Mahamaya Sen Poddar and Another
Calcutta High Court · AIR 1941 Cal 399
High Courts30 Jul 1940
Sm. Bhabasundari Dassi Vs Gopeswar Auddy and Others
Calcutta High Court · AIR 1941 Cal 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts30 Jul 1940
Haran Charan Mandal and Another Vs Hiralal Naskar and Others
Calcutta High Court · AIR 1941 Cal 88
Bengal Tenancy Act, 1885 — Section 171
High Courts30 Jul 1940
Khirode Chandra Ghosh, and Another Vs Narendra Nath Sanyal and Others
Calcutta High Court · (1940) 07 CAL CK 0006