High Courts25 Jul 1952
Krishna Chandra Vs Panchu Ghosh and Others
Calcutta High Court · AIR 1953 Cal 720 : 57 CWN 532
Civil Procedure Code, 1908 (CPC) — Section 9West Bengal Bargadars Act, 1950 — Section 3(2), 7, 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,024 of 3,204
High Courts25 Jul 1952
Ramrichpal Jhunjhunwalla Vs Jagadish Prosad Laloo Prosad
Calcutta High Court · AIR 1953 Cal 243 : 56 CWN 797
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 2(8), 9(1)
High Courts23 Jul 1952
Nilkantha Bhattacharjee Vs Jitendra Nath Das
Calcutta High Court · AIR 1953 Cal 515
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9, 9(1), 9(2)
High Courts22 Jul 1952Dismissed
Rabindra Nath Mitra Vs Tara Kumar Chakravarty
Calcutta High Court · (1954) 2 ILR (Cal) 146
Calcutta Municipal Act, 1923 — Section 363Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Jul 1952Dismissed
Abinash Chandra and Others Vs Shree Sree Iswar Dharamraj Thakur and Another
Calcutta High Court · AIR 1953 Cal 194 : 56 CWN 870
High Courts18 Jul 1952
Surendra Nath Dutta Vs Mohini Mohan Chakravarty
Calcutta High Court · AIR 1954 Cal 73 : (1953) 23 CompCas 206 : 57 CWN 488 : (1954) 2 ILR (Cal) 139
Banking Companies (Amendment) Act, 1950 — Section 11Banking Companies Act, 1949 — Section 45A, 45B, 45FCivil Procedure Code, 1908 (CPC) — Section 115, 151, 48
High Courts18 Jul 1952
Trailakhya Nath Maity Vs Bimala Sundari Dasi
Calcutta High Court · (1953) 2 ILR (Cal) 385
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts16 Jul 1952Allowed
Taru Bala Roy Vs The State
Calcutta High Court · AIR 1953 Cal 307 : 56 CWN 738
Evidence Act, 1872 — Section 18, 73
High Courts16 Jul 1952
Sukumar Banerjee Vs Hiralal Chatterjee
Calcutta High Court · AIR 1954 Cal 48 : 57 CWN 743
Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 92
High Courts16 Jul 1952
Tapan Kumar Roy and Others Vs The State on the complaint of Nanda Rani Dasi
Calcutta High Court · 57 CWN 135
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379
High Courts15 Jul 1952
U. Srinivas Malliah and Another Vs Krishna Kumar Chatterjee and Others
Calcutta High Court · AIR 1952 Cal 804
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1913 — Section 11Societies Registration Act, 1860 — Section 3
High Courts15 Jul 1952Allowed
Satya Charan Sarkar and Others Vs Mohanta Rudrananda Giri and Others
Calcutta High Court · AIR 1953 Cal 716 : 57 CWN 524
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jul 1952
U. Srinivas Malliah Vs Krishna Kumar Chatterjee
Calcutta High Court · (1953) 2 ILR (Cal) 208
High Courts11 Jul 1952
Surja Kumar Sardar Vs Manmatha Nath Naskar and Others
Calcutta High Court · AIR 1953 Cal 200 : 56 CWN 845 : 56 CWN 841
Hindu Womens Right to Property Act, 1937 — Section 2, 3
High Courts11 Jul 1952Dismissed
Shree Shew Sakti Oil Mills Ltd. and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1953 Cal 384 : 57 CWN 120
Calcutta Municipal Act, 1923 — Section 412
High Courts11 Jul 1952
Subala Devi Vs Corporation of Calcutta
Calcutta High Court · AIR 1953 Cal 357 : 57 CWN 461 : (1954) 2 ILR (Cal) 131
Calcutta Municipal Act, 1923 — Section 3(48), 488(1), 488(2), 527, 527(2)Calcutta Municipal Rules, 1951 — Rule 4(1)Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts11 Jul 1952
Ganendra Kumar Vs Narayan Chandra and Others
Calcutta High Court · AIR 1953 Cal 562
Bengal Money Lenders Act, 1940 — Section 34(1)Limitation Act, 1908 — Article 181
High Courts10 Jul 1952
Annada Prosad and Others Vs Manotosan Roy
Calcutta High Court · AIR 1953 Cal 503 : 56 CWN 705
Penal Code, 1860 (IPC) — Section 499
High Courts09 Jul 1952Dismissed
Aswini Kumar Samanta Vs Manager, Calcutta Electric Supply Corpn. Ltd. and Others
Calcutta High Court · AIR 1955 Cal 249
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 12, 12(2), 21
High Courts09 Jul 1952
Gobardhan Chandra Mandal Vs Kanai Lal Mandal
Calcutta High Court · 58 CWN 980 : (1953) 2 ILR (Cal) 133
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 405, 406, 420