High Courts16 Aug 1952Dismissed
Union of India Vs Brajen Saha
Calcutta High Court · (1952) 08 CAL CK 0023
Railways Act, 1890 — Section 80
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,023 of 3,204
High Courts14 Aug 1952Allowed
Sahib Jada Kairaja Syed Kazim Ali Mirza Vs Debendra Narayan Sinha Rao
Calcutta High Court · (1953) 2 ILR (Cal) 395
Bengal Wakf Act, 1934 — Section 70, 70(1)
High Courts14 Aug 1952
Sm. Premlatika Sircar Vs Provash Ch. Sircar
Calcutta High Court · AIR 1953 Cal 242
Divorce Act, 1869 — Section 3(3), 3(4)
High Courts14 Aug 1952Allowed
Sm. Mahalakshmi Debi and Another Vs Bama Charan Nandi and Another
Calcutta High Court · AIR 1953 Cal 42 : 56 CWN 853 : (1954) 2 ILR (Cal) 176
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2)West Bengal Court Fees Act, 1970 — Section 6(2), 7(4), 7(6), 7(76A), 8B
High Courts13 Aug 1952
Arunendu Prokash Bose Vs Pulin Behiri Roy Chowdhury
Calcutta High Court · (1953) 2 ILR (Cal) 162
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 436, 438, 530Penal Code, 1860 (IPC) — Section 147, 323, 324, 448
High Courts08 Aug 1952
Juggilal Kamlapat Vs N.V. Internationale Crediet-En-Handels Vereeninging ''Rotterdam''
Calcutta High Court · AIR 1955 Cal 65 : 58 CWN 731 : 58 CWN 730
Arbitration Act, 1940 — Section 13, 2, 28, 30Bengal Chamber of Commerce Tribunal of Arbitration Rules, 1956 — Rule 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts07 Aug 1952
Jatindra Nath Nandi and Others Vs Krishnadhan Nandi and Another
Calcutta High Court · AIR 1953 Cal 34 : 56 CWN 858
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
High Courts05 Aug 1952
Dwijendra Nath Singh and Another Vs Govinda Chandra and Another
Calcutta High Court · AIR 1953 Cal 497 : 57 CWN 225
Partnership Act, 1932 — Section 69
High Courts05 Aug 1952
Panmal Lodha and Another Vs Omraomal Lodha and Others
Calcutta High Court · AIR 1953 Cal 244
Evidence Act, 1872 — Section 101, 102, 103, 114
High Courts05 Aug 1952
The State Vs Meghnad Bag
Calcutta High Court · (1953) 2 ILR (Cal) 150
Criminal Procedure Code, 1898 (CrPC) — Section 194, 20, 206, 24, 531Penal Code, 1860 (IPC) — Section 397, 399, 402
High Courts04 Aug 1952Allowed
Bhutnath Das and Others Vs Satish Chandra Guin and Others
Calcutta High Court · AIR 1953 Cal 597
Succession Act, 1925 — Section 62
High Courts01 Aug 1952Allowed
Charu Chandra Singha Vs Charu Chandra Pal
Calcutta High Court · (1954) 2 ILR (Cal) 160
Bengal Money Lenders Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Specific Relief Act, 1877 — Section 18
High Courts01 Aug 1952Dismissed
Union of India (UOI) Vs Brajen Saha
Calcutta High Court · AIR 1953 Cal 366 : 57 CWN 164
Civil Procedure Code, 1908 (CPC) — Section 115, 20Contract Act, 1872 — Section 2Railways Act, 1890 — Section 80
High Courts01 Aug 1952Dismissed
A.K.M. Zakaria Vs Choudhuri Golam Martuza and Another
Calcutta High Court · AIR 1953 Cal 666
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10
High Courts01 Aug 1952Partly Allowed
Corporation of Calcutta Vs Raj Kumar Narsing Pratap Singh Deo
Calcutta High Court · AIR 1954 Cal 20 : 57 CWN 925 : (1954) 2 ILR (Cal) 150
Calcutta Municipal Act, 1923 — Section 131, 131(1), 131(2), 3(46)
High Courts30 Jul 1952Allowed
Sm. Kamala Sundari Dassi and Others Vs Sridam Chandra
Calcutta High Court · AIR 1954 Cal 569 : 58 CWN 401
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(1), Order 22 Rule 4(3)Limitation Act, 1908 — Article 177, 4
High Courts30 Jul 1952
Kamala Sundari Dassi Vs Nilmony Das
Calcutta High Court · AIR 1953 Cal 343 : 58 CWN 401 : 56 CWN 843
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3), 488(5)
High Courts30 Jul 1952
Bhupesh Chandra Dutta Vs Dr. M.N. Bose and Others
Calcutta High Court · AIR 1953 Cal 198 : 56 CWN 832
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 13(2)
High Courts28 Jul 1952
Bilash Chandra Mitra Vs Balmer Lawrie and Co. Ltd.
Calcutta High Court · AIR 1953 Cal 613 : 57 CWN 169 : (1953) 2 LLJ 337
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 15, 18, 2, 29
High Courts28 Jul 1952Dismissed
Gurbaksh Singh Sodi Vs Ballavdas Agarwalla
Calcutta High Court · (1953) 2 ILR (Cal) 279
Civil Procedure Code, 1908 (CPC) — Section 21