High Courts19 Dec 1952
Gouri Sankar Show Vs Anil Chandra Majumdar
Calcutta High Court · AIR 1953 Cal 671 : 57 CWN 431
Evidence Act, 1872 — Section 13West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,019 of 3,204
High Courts19 Dec 1952
Panchkori Ghosh Vs State of West Bengal and Others
Calcutta High Court · AIR 1953 Cal 568 : 57 CWN 271
West Bengal Land Development and Planning Act, 1948 — Section 6West Bengal Land Development and Planning Rules, 1948 — Rule 5(2)
High Courts19 Dec 1952Allowed
Director of Consumer Goods and Another Vs Roy Brothers
Calcutta High Court · AIR 1954 Cal 159 : 57 CWN 790
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 6 Rule 15Constitution of India, 1950 — Article 226
High Courts18 Dec 1952
Nishikanta Das Vs Jnanendra Nath Mondal and Others
Calcutta High Court · AIR 1953 Cal 565 : 57 CWN 253
Bengal Tenancy Act, 1885 — Section 26F
High Courts17 Dec 1952
Sm. Subodh Bala Biswas Vs State of West Bengal
Calcutta High Court · AIR 1953 Cal 702 : 57 CWN 601
Calcutta High Court Rules, 1914 — Rule 720, 720(2), 720(3)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts17 Dec 1952Allowed
Nirmala Sundari Saha Vs Naba Kumar Banerjee
Calcutta High Court · (1954) 2 ILR (Cal) 368
High Courts16 Dec 1952
Manmull Jain Vs N.C. Putatunda
Calcutta High Court · AIR 1953 Cal 363 : 57 CWN 255
Constitution of India, 1950 — Article 226
High Courts16 Dec 1952
D.K. Sen Gupta Vs Ananta Lal Das
Calcutta High Court · AIR 1953 Cal 414
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 5West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 34, 47
High Courts15 Dec 1952Dismissed
Institute of Chartered Accountants Vs Deba Brata Basu and Another
Calcutta High Court · AIR 1954 Cal 24 : 57 CWN 698
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11
High Courts12 Dec 1952
Narayan Chandra Ghose Vs Ananda Bisni and Others
Calcutta High Court · AIR 1953 Cal 508 : 57 CWN 216
Constitution of India, 1950 — Article 13(1), 19Sugar (Temporary Excise Duty) Act, 1947 — Section 3
High Courts11 Dec 1952Dismissed
Bamapati Bhattacharjya and Others Vs Sm. Laxshmi Bibi
Calcutta High Court · AIR 1953 Cal 780 : 57 CWN 533
High Courts10 Dec 1952
Mandal Ghat Zemindary Syndicate Ltd. Vs Gour Mohan Mullick and Others
Calcutta High Court · AIR 1953 Cal 509
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)
High Courts10 Dec 1952Allowed
Amarendra Nath Bose Vs Peamatha Kumar Chakravortti
Calcutta High Court · (1953) 2 ILR (Cal) 355
Transfer of Property Act, 1882 — Section 106
High Courts10 Dec 1952Allowed
Ismail G. Hossain Ariff Vs Jagannath Haranarayan
Calcutta High Court · (1954) 2 ILR (Cal) 364
Constitution of India, 1950 — Article 227
High Courts09 Dec 1952
Pankaj Kumar Ghosh and Another Vs Commr., Burdwan Division and Another
Calcutta High Court · AIR 1953 Cal 587
Motor Vehicles Act, 1939 — Section 64
High Courts09 Dec 1952
Hari Mohan Dutt Vs Dominion of India
Calcutta High Court · AIR 1954 Cal 59 : 57 CWN 167
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts09 Dec 1952
K.S. Joneja Vs P.M. Das Gupta and Another
Calcutta High Court · AIR 1953 Cal 361
Constitution of India, 1950 — Article 226West Bengal Services (Classification, Control and Appeal) Rules, 1971 — Rule 55
High Courts09 Dec 1952Dismissed
Subal Chandra Kundu Vs State of West Bengal and Others
Calcutta High Court · AIR 1953 Cal 650
High Courts05 Dec 1952
Ram Chandra Shau and Others Vs Madhab Nayek and Others
Calcutta High Court · AIR 1953 Cal 484
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 101, 102, 103
High Courts05 Dec 1952Allowed
Babulal Bania Vs Basudeb Das
Calcutta High Court · (1954) 2 ILR (Cal) 344